High Courts22 Sept 2025Dismissed
M/s Daruk Hospitality Private Limited Vs M/s Hexa Estate Pvt Ltd
Delhi High Court · (2025) 09 DEL CK 1425
CPC-Order VII Rule 11, XXXIX Rule 1 and 2, XV-A, XXXIX Rule 10Commercial Courts Act-Section 12A
COURT ARCHIVE
Delhi High Court judgments, 2025
6,904 judgments · page 157 of 346
High Courts22 Sept 2025Allowed
The Design Village Foundation Vs Ms Tulika Vaish
Delhi High Court · (2025) 09 DEL CK 1419
CPC-Order XXXVII
High Courts22 Sept 2025Dismissed
Sarnam Verma Alias Suraj Vs State Govt. Of NCT Of Delhi
Delhi High Court · (2025) 09 DEL CK 1418
Indian Penal Code-Section 302Constitution of India-Article 21
High Courts22 Sept 2025Allowed
Boby Singh Vs State (Govt. Of NCT Of Delhi) & Anr.
Delhi High Court · (2025) 09 DEL CK 1397
Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Sections 294, 354, 354A, 509Code of Criminal Procedure-Section 482
High Courts22 Sept 2025Allowed
Ram Gyan & Anr. Vs The State Govt. Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 09 DEL CK 1396
Bharatiya Nagarik Suraksha Sanhita-Section 528Indian Penal Code-Sections 420, 467, 471, 506, 120BCode of Criminal Procedure, 1973-Section 482
High Courts22 Sept 2025Allowed
Rakesh Singh & Ors. Vs State NCT of Delhi & Ors.
Delhi High Court · (2025) 09 DEL CK 1395
Bharatiya Nagarik Suraksha Sanhita-Section 528BNS-Sections 115(2), 329(4), 62, 61(2)(a), 324(4), 351(2), 3(5)IPC-Sections 323, 448, 511, 120B, 427, 506, 34
High Courts22 Sept 2025Dismissed
Ajaraogo Good Luck Vs State Govt Of NCT Of Delhi Through SHO
Delhi High Court · 2024 INSC 1045
Narcotic Drugs and Psychotropic Substances Act, 1985-Section 22, 37, 41, 42, 43, 50, 52A, 54Foreigners Act, 1946-Section 14Code of Criminal Procedure, 1973-Section 100
High Courts22 Sept 2025Disposed Of
Leishangthem I Loyangamba Vs State Govt. Of NCT Of Delhi
Delhi High Court · (2025) 09 DEL CK 1523
Bharatiya Nyaya Suraksha Sanhita, 2023-Section 483, 528Narcotic Drugs and Psychotropic Substances Act, 1985-Section 18, 25, 29, 37, 37(b), 42, 42(1), 50, 52Code of Criminal Procedure, 1973-Section 91
High Courts22 Sept 2025Disposed Of
Ashiana Ispat Limited Vs Kamdhenu Limited & Ors.
Delhi High Court · (2025) 09 DEL CK 1531
Code of Civil Procedure, 1908-Section 24, 151, Order I Rule 10Delhi High Court Intellectual Property Rights Division Rules, 2022-Rule 26Trade Marks Act, 1999-Sections 134 and 135
High Courts22 Sept 2025Disposed Of
Dr. Aditya Sehrawat Vs Union Of India & Ors
Delhi High Court · (2025) 09 DEL CK 1548
High Courts22 Sept 2025Dismissed
Uma Maheshwara Sastry Durbaka Vs Union Of India & Ors.
Delhi High Court · (2025) 09 DEL CK 1551
High Courts22 Sept 2025Dismissed
Danish Vs State Of Nct Of Delhi & Anr
Delhi High Court · (2025) 09 DEL CK 1552
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 415(2), 424IPC-Section 376, 366Protection of Children from Sexual Offences Act, 2012-Section 6, 2(d), 5(m), 3, 10, 29
High Courts22 Sept 2025
Saravjeet Vs The State & Anr.
Delhi High Court · (2025) 09 DEL CK 1561
Code of Criminal Procedure, 1973-Section 374(2), 482, 428, 313, 161, 164IPC-Section 376, 506, 342, 376(2)(i)&(n)POCSO Act-Section 5(l), 6, 19(1), 21, 29
High Courts22 Sept 2025Dismissed
All India Institute Of Medical Sciences AIIMS Vs Dr Poonam Coshik & Ors.
Delhi High Court · (2025) 09 DEL CK 1571
High Courts22 Sept 2025Dismissed
Govt Of Nct Of Delhi & Ors. Vs Yashpal Singh & Anr.
Delhi High Court · (2025) 09 DEL CK 1575
High Courts22 Sept 2025Disposed Of
Nihal Khan Vs State (NCT of Delhi)
Delhi High Court · (2025) 09 DEL CK 1581
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 438(2), 528Code of Criminal Procedure, 1973-Section 397(2), 482, 439Indian Penal Code, 1860-Section 302, 307, 120B, 323, 34
High Courts22 Sept 2025Dismissed
Khaja Hussain Vs Director General, Central Industrial Security Force & Ors.
Delhi High Court · (2025) 09 DEL CK 1504
CISF Rule 2001-Rule 36Sexual Harassment of Women at Workplace (Prevention, Prohibition and Redressal) Act, 2013-Section 2 (n), 18Constitution of India-Article 226, 227
High Courts22 Sept 2025Dismissed
Neena Wadhwa Vs Principal Commissioner Of Income Tax-18 & Anr.
Delhi High Court · (2025) 09 DEL CK 1510
Income Tax Act, 1961-Section 148A (b), 151, 148A (d), 148
High Courts22 Sept 2025Disposed Of
Sumit Vs State (NCT of Delhi)
Delhi High Court · (2025) 09 DEL CK 1518
IPC-Section 323, 354, 354A, 376, 511, 34, 509, 397Cr.P.C.-Section 428, 313Probation of Offenders Act, 1958-Section 4
High Courts22 Sept 2025Dismissed
Anil Kumar Pitti Vs Comsol Energy Private Limited
Delhi High Court · (2025) 09 DEL CK 1479
Commercial Courts Act, 2015-Section 12ACode of Civil Procedure, 1908-Order VII Rule 11, VII Rule 13