High Courts23 Sept 2025Disposed Of

Umar Haris Vs Yusra Meraj & Anr

Delhi High Court · (2025) 09 DEL CK 0749

Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 528Code of Criminal Procedure, 1973 - Section 125, 125(4)Evidence Act, 1872 - Section 115
High Courts22 Sept 2025Disposed Of

Nokia Technologies Oy Vs Asustek Computer Inc & Anr.

Delhi High Court · (2025) 09 DEL CK 1477

High Court of Delhi Rules Governing Patent Suits, 2022-Rule 11, 11(i), 11(ii), 11(iii)Delhi High Court (Original Side) Rules, 2018-Chapter VII, Rule 17, Annexure FDelhi High Court IPD Rules, 2022-Rule 19
High Courts22 Sept 2025Dismissed

Dinesh Kumar Vs State & Ors.

Delhi High Court · 2021 INSC 790

Indian Penal Code, 1860-Sections 147, 323, 149, 34, 506, 307, 452, 397, 354, 392Code of Criminal Procedure, 1973-Sections 156(3), 161, 227, 228SC & ST Act-Sections 3, 3(1)(x), 3(2)(va), 3(1)(s)