High Courts22 Sept 2025Dismissed

Devangana Kalita Vs State Nct Of Delhi

Delhi High Court · (2025) 09 DEL CK 1492

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Code of Criminal Procedure, 1973-Section 482, 161, 162, 172, 172(2), 172(3), 91IPC-Section 186, 188, 353, 283, 341, 109, 147, 34, 153A
High Courts22 Sept 2025Disposed Of

State Vs Prateek Kathpalia

Delhi High Court · (2025) 09 DEL CK 1493

Indian Penal Code, 1860-Sections 279, 337, 338Code of Criminal Procedure, 1973-Section 313
High Courts22 Sept 2025Allowed

Ramsanjivan Vs The State NCT Of Delhi

Delhi High Court · (2025) 09 DEL CK 1494

Protection of Children from Sexual Offences Act, 2012-Sections 6, 8, 10, 29Indian Penal Code, 1860-Sections 302, 354A, 376, 506Code of Criminal Procedure, 1973-Sections 161, 164, 313, 374, 374(2)
High Courts19 Sept 2025Allowed

BNP Paribas Suisse SA Vs Ashok Kumar Goel & Ors.

Delhi High Court · (2025) 09 DEL CK 1456

Code of Civil Procedure, 1908-Section 44-A, Order XXI Rule 11(2), 44A, 44A(1), 44A(2), Explanation 2 to Section 44A(3), 47, 13 Clauses (a) to (f), 14, 2(6), 2(9), 2(14), 38 and 39, 21 Rule 11(2) Clause (f)Limitation Act, 1963-Articles 136/137, 137Constitution of India-Article 141
High Courts19 Sept 2025Allowed

CBI Vs V K Singh & Anr

Delhi High Court · (2025) 09 DEL CK 1451

Official Secrets Act, 1923-Sections 3, 5, 13, 13(3), 14Indian Penal Code, 1860-Sections 409, 120BCode of Criminal Procedure, 1973-Sections 207, 208
High Courts19 Sept 2025Dismissed

Kamal Dhawan Vs Vinod Dhawan & Ors.

Delhi High Court · (2025) 09 DEL CK 1436

Code of Civil Procedure, 1908-Order VI Rule 4, VII Rule 11, VII Rule 11(a), VII Rule 11(d)Hindu Succession Act, 1956-Section 8, 15, 16, 63Indian Evidence Act-Section 68