High Courts19 Sept 2025Dismissed
Sh Bhagat Ram Vs State Nct Of Delhi
Delhi High Court · (2025) 09 DEL CK 1406
Constitution of India-Article 226B.N.S.S., 2023-Section 528
COURT ARCHIVE
Delhi High Court judgments, 2025
6,904 judgments · page 159 of 346
High Courts19 Sept 2025Allowed
Dharmender & Ors. Vs State Govt. Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 09 DEL CK 1403
Constitution of India-Article 226Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Sections 498A, 406, 34
High Courts19 Sept 2025Allowed
Sanjay Kumar & Anr. Vs State Govt Of Nct Of Delhi & Anr.
Delhi High Court · (2025) 09 DEL CK 1402
Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Sections 509, 506, 34, 498ACode of Criminal Procedure, 1973-Section 482
High Courts19 Sept 2025Allowed
Chintu Kumar & Ors. Vs State Govt Of N C T Of Delhi & Anr.
Delhi High Court · (2025) 09 DEL CK 1400
Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Sections 498A, 406, 34
High Courts19 Sept 2025Allowed
Nitesh Kumar & Ors. Vs State NCT Of Delhi & Anr.
Delhi High Court · (2025) 09 DEL CK 1399
Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Sections 498A, 406, 34
High Courts19 Sept 2025Allowed
Hoshiyar Singh & Ors. Vs The State Govt. Of NCT Of Delhi & Anr.
Delhi High Court · (2025) 09 DEL CK 1398
Bharatiya Nagarik Suraksha Sanhita-Section 528IPC-Sections 498A, 406, 34
High Courts19 Sept 2025Allowed
Suresh Sethi Vs Union Of India & Ors.
Delhi High Court · (2025) 09 DEL CK 1591
ITBPF Rules 1994-Rule 28
High Courts19 Sept 2025Disposed Of
State Bank Of India (SBI) Vs National Stock Exchange Of India Ltd (NSE) & Ors
Delhi High Court · (2025) 09 DEL CK 1539
Code of Civil Procedure, 1908-Order XXIII Rule 3Companies Act, 2013-Section 252(3), 248, 248(1), 248(5)
High Courts19 Sept 2025Dismissed
Director General Narcotics Control Bureau & Anr Vs Sandeep Kumar
Delhi High Court · (2025) 09 DEL CK 1541
High Courts19 Sept 2025Dismissed
XXXXX Vs State NCT Of Delhi
Delhi High Court · (2025) 09 DEL CK 1544
POCSO Act-Section 2(d), 3, 5, 5(m) & (p), 6, 29IPC-Section 377Cr.P.C.-Section 161, 164, 428
High Courts19 Sept 2025Disposed Of
Vishal Jaiswal Vs State Of NCT Of Delhi
Delhi High Court · (2025) 09 DEL CK 1568
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 438, 528Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 22, 29, 50, 67
High Courts19 Sept 2025Dismissed
Naqibullah Rodaie Vs Air Customs, IGI Airport, New Delhi
Delhi High Court · (2025) 09 DEL CK 1582
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 21, 23, 29, 50, 37, 54Customs Act, 1962-Sections 102, 103
High Courts19 Sept 2025Dismissed
Salman Sayeed Siddiqui Vs State (NCT Of Delhi)
Delhi High Court · (2025) 09 DEL CK 1583
Bhartiya Nagrik Suraksha Sanhita, 2023-Section 483, 35.3BNS-Section 318(4), 3(5)IPC-Section 409, 419, 420, 465, 468, 471, 34, 120B
High Courts19 Sept 2025Disposed Of
Shiva Enterprises Vs Union Of India & Ors.
Delhi High Court · (2025) 09 DEL CK 1514
Constitution of India-Article 226Central Goods and Services Tax Act, 2017-Section 168A, 73, 107SGST Act (Telangana GST Act)-Section 73
High Courts19 Sept 2025Dismissed
Ashok Kumar Vs Delhi Metro Rail Corporation Limited
Delhi High Court · (2025) 09 DEL CK 1516
Arbitration and Conciliation Act, 1996-Section 33, 34, 34(2), 34(3), 37(1)(b), 43, 43(4)Limitation Act, 1963-Section 14Code of Civil Procedure, 1908-Section 151, Order XXIII Rule 1, XXIII Rule 2, VII Rule 10-A
High Courts19 Sept 2025Disposed Of
Govind Ram Vs State Of NCT Of Delhi
Delhi High Court · (2025) 09 DEL CK 1519
BNSS-Section 483, 528Protection of Children from Sexual Offences Act, 2012-Section 7, 8, 9(k), 10, 11(i), 11(ii), 12, 29IPC-Section 354A(i), 354A(ii), 377
High Courts19 Sept 2025Allowed
Surendra Vs Union Of India & Ors.
Delhi High Court · (2025) 09 DEL CK 1483
High Courts19 Sept 2025Allowed
Chhotey Lal Vs The State
Delhi High Court · (2025) 09 DEL CK 1484
Code of Criminal Procedure, 1973-Section 374 (2), 164, 313Indian Penal Code, 1860-Section 376, 366, 365, 90, 375
High Courts19 Sept 2025Dismissed
M/S SSM Engineers Pvt Ltd & Anr Vs State (GNCT) Of Delhi & Anr
Delhi High Court · (2025) 09 DEL CK 1495
Code of Criminal Procedure, 1973-Sections 397/401, 482, 313Negotiable Instruments Act, 1881-Section 138, 118, 139
High Courts19 Sept 2025Disposed Of
M/s Moneywise Financial Services Pvt Ltd Vs Vighnaharta Enterprises & Ors.
Delhi High Court · (2025) 09 DEL CK 1496
Arbitration and Conciliation Act, 1996-Section 7, 8, 11, 11(6), 11(6A), 12(2), 16, 37The 2015 Amendment Act