High Courts23 Sept 2025

Narender Rana & Ors. Vs State & Ors.

Delhi High Court · (2025) 09 DEL CK 1595

Code of Civil Procedure, 1908-Section 114, Order XLVII Rule 1Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Re-Settlement Act, 2013-Section 24(2)Land Acquisition Act, 1894-Section 4(1), 6, 17(4), 5A
High Courts23 Sept 2025Dismissed

State Vs Shiv Kumar

Delhi High Court · (2025) 09 DEL CK 1562

Prevention of Corruption Act-Section 7, 13, 13(1)(d), 13(1)(d)(i), 13(1)(d)(ii), 13(2)CrPC-Section 378
High Courts23 Sept 2025Dismissed

Areen Abbas Vs State Of NCT Of Delhi

Delhi High Court · (2025) 09 DEL CK 1512

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482, 84Bharatiya Nyaya Sanhita, 2023-Section 309(6), 140(3), 3(5), 126(2), 115(2), 308(2), 109Indian Penal Code (IPC), 1860-Section 394, 365, 34
High Courts23 Sept 2025Dismissed

Naveen Nishok Kumar Vs Harish Kumar & Ors.

Delhi High Court · (2025) 09 DEL CK 1515

Code of Civil Procedure, 1908-Section 96, Order XII Rule 6, 6 Rule 4Prohibition of Benami Property Transactions Act, 1988-Section 4, 2(9)(A)(b), 2(9)(A), 2(9)(A)(b)(ii), 4(3)(b), 7Registration Act, 1908-Section 17
High Courts23 Sept 2025Dismissed

State Vs Shiv Kumar

Delhi High Court · (2025) 09 DEL CK 0755

Code of Criminal Procedure, 1973 - Section 378Prevention of Corruption Act, 1988 - Section 7, 13, 13(l)(d), 13(1)(d)(i), 13(1)(d)(ii), 13(2)