High Courts24 Sept 2025Dismissed

Sarika Talwar Vs Siddharth Talwar

Delhi High Court · (2025) 09 DEL CK 1596

Code of Civil Procedure, 1908-Order IX Rule 13, Section 151, 141Hindu Marriage Act, 1955-Sections 13(1)(ia), 13(1)(ib)Protection of Women from Domestic Violence Act, 2005
High Courts24 Sept 2025Dismissed

State Nct Of Delhi Vs Karnail Singh

Delhi High Court · (2025) 09 DEL CK 0744

Code of Criminal Procedure, 1973 - Section 313Indian Penal Code, 1860 - Section 354B, 376, 376(2)(i), 377, 451, 506Protection of Children from Sexual Offences Act, 2012 - Section 4, 10