High Courts19 Jan 2024Dismissed

Khushal Singh @Gangu Vs State Of Nct Of Delhi

Delhi High Court · (2024) 01 DEL CK 0119

Code of Criminal Procedure, 1973 — Section 164, 438Indian Penal Code, 1860 — Section 34, 323, 341, 354, 354A, 354D, 509Protection of Children from Sexual Offences Act, 2012 — Section 8, 12
High Courts19 Jan 2024Disposed Of

Sapna Paul Vs Rohin Paul

Delhi High Court · (2024) 01 DEL CK 0115

Constitution of India, 1950 — Article 227Protection of Women from Domestic Violence Act, 2005 — Section 2(a), 12, 22, 23, 28, 29Code of Criminal Procedure, 1973 — Section 6, 7, 9, 311, 397, 401
High Courts18 Jan 2024Dismissed

Shailendra Pathak Vs Union Of India & Ors.

Delhi High Court · (2024) 01 DEL CK 3663

Constitution of India-Article 226, 14, 16, 16(1), 16(4), 15(3)Right to Information Act, 2005Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995-Section 33
High Courts18 Jan 2024Allowed

Avadh Narayan Kushwaha Vs State

Delhi High Court · (2024) 01 DEL CK 3777

Code of Criminal Procedure, 1973-Section 439Indian Penal Code, 1860-Sections 498A, 304B, 34, 302, 306, 304Indian Evidence Act, 1872-Section 113B