High Courts19 Jan 2024Allowed
Sushil Kumar Vs Vijay Kumar Gupta & Ors.
Delhi High Court · (2024) 01 DEL CK 4006
CPC-Section 10
COURT ARCHIVE
Delhi High Court judgments, 2024
11,287 judgments · page 536 of 565
High Courts19 Jan 2024Allowed
Shri Harish Gupta Vs Shri Pradeep Gupta & Ors.
Delhi High Court · (2024) 01 DEL CK 4004
High Courts19 Jan 2024Allowed
Ram Nath Vs Delhi Development Authority
Delhi High Court · (2024) 01 DEL CK 4008
High Courts19 Jan 2024Dismissed
Jeevan Lal Singhal Vs State & Anr.
Delhi High Court · (2024) 01 DEL CK 4059
Code of Criminal Procedure, 1973-Section 200, 482Indian Penal Code, 1860-Section 384, 406, 506, 420, 405, 415Negotiable Instruments Act, 1881-Section 138
High Courts19 Jan 2024
Sebastian Thomas Vs M/s Vinculum Solutions Pvt Ltd & Ors
Delhi High Court · (2024) 01 DEL CK 4110
Code of Civil Procedure, 1908-Order XXXIII Rule 2, Rule 3, 4, Section 151
High Courts19 Jan 2024
Shobha Aggarwal & Ors. Vs Krishan Kumar & Anr.
Delhi High Court · (2024) 01 DEL CK 4109
Code of Civil Procedure, 1908-Order I Rule 10, Section 151, XXXIX Rules 1 & 2, XXXIX Rule 4, VI Rule 17Partition Act, 1893-Section 6(1)Hindu Succession Act-Section 8
High Courts19 Jan 2024Disposed Of
Vishal Kapoor Vs Preeti Kapoor
Delhi High Court · (2024) 01 DEL CK 4108
Family Courts Act, 1984-Section 19Hindu Marriage Act, 1955-Section 13(1)(ia)IPC-Section 498-A, 406, 34
High Courts19 Jan 2024Disposed Of
Bharat Heavy Electricals Limited Vs Ethioipian Electric Power Corp. & Ors.
Delhi High Court · (2024) 01 DEL CK 4107
Delhi High Court (Original Side) Rules, 2018-Chapter XXIII, Chapter XXIII Rule 5Code of Civil Procedure-Order XX Rule 6, XX Rule 7, Appendix-DIndian Evidence Act, 1872-Section 65B
High Courts19 Jan 2024Allowed
Miss Tejaswee Vs Sh Samumder Singh & Ors.
Delhi High Court · (2024) 01 DEL CK 4105
Limitation Act-Section 5CPC, 1908-Section 151, Order VI Rule 17, VII Rule 11, I Rule 10(2)Land Reforms Act-Section 33
High Courts19 Jan 2024
Master Arnesh Shaw Vs Union Of India & Anr.
Delhi High Court · (2024) 01 DEL CK 4120
High Courts19 Jan 2024Dismissed
Taha Taufiq Vs Narcotics Control Bureau New Delhi
Delhi High Court · (2024) 01 DEL CK 4178
NDPS Act-Sections 22(c), 23(c), 24, 25, 27A, 29, 37, 37(1)(b)(ii), 67Cr.P.C.-Section 439
High Courts19 Jan 2024Dismissed
Khushal Singh @Gangu Vs State of NCT of Delhi
Delhi High Court · (2024) 01 DEL CK 4169
Cr.P.C.-Section 438, 164IPC-Sections 354, 354A, 354D, 509, 323, 341, 34POCSO Act-Sections 8, 12
High Courts19 Jan 2024
Jitender & Anr. Vs Union Of India & Ors.
Delhi High Court · (2024) 01 DEL CK 4167
Constitution of India-Article 226, 227
High Courts19 Jan 2024Dismissed
Raman Abrol Vs The State, Government Of National Capital Territory Of Delhi
Delhi High Court · (2024) 01 DEL CK 4163
Cr.P.C.-Section 439IPC-Sections 420, 120B, 34
High Courts19 Jan 2024Dismissed
Guru Nanak Public School & Anr. Vs Ruchi Malhotra & Anr.
Delhi High Court · (2024) 01 DEL CK 4191
Delhi School Education Act, 1973-Section 8(1), 8(2), 8(3), 8(4), 8(5), 9, 10, 11, 12, 14, Chapter IVConstitution of India-Article 30(1), 14
High Courts19 Jan 2024Allowed
Ramesh Chander Vs Assistant Commissioner Of Goods And Service Tax, Dwarka Division, CGST Delhi & Anr.
Delhi High Court · (2024) 01 DEL CK 4216
Central Goods and Services Tax Act, 2017-Section 29(2)
High Courts19 Jan 2024Dismissed
Maksood Ahmad Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2024) 01 DEL CK 4263
Code of Criminal Procedure, 1973-Section 164, 164(5A), 164A, 161, 173, 320, 482Constitution of India-Article 226, 227, 142, 25Indian Penal Code, 1860-Section 376, 376(1), 376(2), 506, 328, 354, 354A, 354B, 354C, 354D, 376A, 376AB, 376B, 376C, 376D, 376DA, 376DB, 376E, 509
High Courts19 Jan 2024Dismissed
R. Krishnamurthy And Co. Vs Municipal Corporation Of Delhi & Anr.
Delhi High Court · (2024) 01 DEL CK 3653
Constitution of India-Article 14, 226Contract Act-Section 5
High Courts19 Jan 2024Disposed Of
Infiniti Retail Limited Vs M/s Croma -Share & Ors.
Delhi High Court · (2024) 01 DEL CK 3646
Companies Act-Section 5 (1)Code of Civil Procedure, 1908-Order VIII Rule 10
High Courts19 Jan 2024Disposed Of
Veer Singh & Ors. Vs The Chairman NDMC & Ors.
Delhi High Court · (2024) 01 DEL CK 3626
Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Clause (e) of Paragraph 3 of the First Schedule, Section 21 read with the First Schedule, 3 (3)