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Delhi High Court judgments, 2024

11,286 judgments · page 534 of 565

High Courts22 Jan 2024Allowed

Subhash Nagar Vs State

Delhi High Court · (2024) 01 DEL CK 0153

Code of Criminal Procedure, 1973 — Section 41A(1), 82, 439Indian Penal Code, 1860 — Section 120B, 174A, 201, 406, 420Prize Chits and Money Circulation Schemes (Banning) Act, 1978 — Section 4, 5, 6
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High Courts22 Jan 2024Disposed Of

Neetu Grover Vs Union Of India & Ors.

Delhi High Court · (2024) 01 DEL CK 0152

Constitution of India, 1950 — Article 14, 21, 25, 29, 226Hindu Marriage Act, 1955 — Section 3(a), 4(d), 5(iv), 5(v), 7, 15(e), 29(2)Anand Marriage Act, 1909 — Section 5
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High Courts22 Jan 2024Dismissed

M/S Deora Cable Natworks Vs Den Network Ltd

Delhi High Court · (2024) 01 DEL CK 0142

Constitution of India, 1950 — Article 227Code of Civil Procedure, 1908 — Order 7 Rule 14, Order 7 Rule 14(3)Telecom Regulatory Authority of India Act, 1997 — Section 16(1)
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High Courts22 Jan 2024Dismissed

Dhruv Kumar Sinha Vs Raj Bala Tanwar

Delhi High Court · (2024) 01 DEL CK 0129

Code of Civil Procedure, 1908 — Section 151, Order 12 Rule 6, Order 6 Rule 17Commercial Courts Act, 2015 — Section 12AEvidence Act, 1872 — Section 65B
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High Courts22 Jan 2024Disposed Of

Shibu Soren Vs Lokpal Of India & Anr.

Delhi High Court · (2024) 01 DEL CK 0127

Constitution of India, 1950 — Article 226Lokpal and Lokayuktas Act, 2013 — Section 3, 3(3)(b), 20, 20(1), 20(1)(a), 20(2), 20(3), 20(3)(a), 20(4), 46, 46(1), 47, 53Prevention of Corruption Act, 1988 — Section 13(1)(b)
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