High Courts18 Jan 2024Allowed

Delhi Jal Board Vs Its Workmen

Delhi High Court · (2024) 01 DEL CK 3922

Constitution of India-Article 226, 227, 14, 16Industrial Disputes Act-Section 2(ra), 9C(2)Life Insurance Corporation Act
High Courts18 Jan 2024Dismissed

MCD Vs Kishni

Delhi High Court · (2024) 01 DEL CK 3921

Constitution of India-Article 226, 227Industrial Disputes Act, 1947-Section 33C(2)
High Courts18 Jan 2024Allowed

Apoorva Y K Vs South Asian University

Delhi High Court · (2024) 01 DEL CK 3940

Constitution of India-Article 226, 12, 32, 51(c), 253University Grants Commission Act, 1956-Section 2(f), 3South Asian University Act, 2008-Section 2(k), 3, 4(1), 4(2), 6, 8(xix), 8(xxviii), 14, 26(2), 26(3), 26(4), 27, 29
High Courts18 Jan 2024Dismissed

Mohd Akil Vs Mohd Fareed

Delhi High Court · (2024) 01 DEL CK 4063

Negotiable Instruments Act, 1881-Section 138, 145(2)Cr.P.C.-Section 251, 397, 401, 482