High Courts18 Jan 2024Disposed Of
Shri Rajinder Singh Bedi Vs The State & Ors.
Delhi High Court · (2024) 01 DEL CK 4122
CPC-Order VII Rule 14, VIII Rule 1A, XI Rule 1, XI Rule 3, XI Rule 5, XI Rule 15, XI Rule 17, XVIII Rule 4(1), XIX Rule 3Commercial Courts ActDHC (OS) Rules, 2018-Chapter IV Rule 1, Chapter IV Rule 1(a), Chapter VII Rule 2(ii), Chapter VII Rule 3, Chapter VII Rule 6, Chapter VII Rule 7, Chapter VII Rule 7A, Chapter VII Rule 16, Chapter VIII, Chapter XI Rule 1(ii), Chapter XI Rule 11, Chapter XIX