High Courts24 Jan 2024Disposed Of

Nilesh Sharma Vs Kamal Garg

Delhi High Court · (2024) 01 DEL CK 4273

Code of Criminal Procedure, 1973-Section 482, 311Negotiable Instruments Act, 1881-Section 138
High Courts24 Jan 2024Disposed Of

Priya Vs State of NCT of Delhi & Ors.

Delhi High Court · (2024) 01 DEL CK 4275

Indian Penal Code, 1860-Sections 506, 509, 354, 354D, 354B, 323, 34Code of Criminal Procedure, 1973-Sections 482, 161, 164, 164(5A), 173(2), 173(2)(ii)Constitution of India-Article 226