High Courts23 Jan 2024Dismissed
GL Sharma Vs Union Of India & Anr
Delhi High Court · (2024) 01 DEL CK 3917
Constitution of India-Articles 226, 227, 14NTPC Service Rules
COURT ARCHIVE
Delhi High Court judgments, 2024
11,287 judgments · page 531 of 565
High Courts23 Jan 2024Dismissed
Bairrot Industries Vs Ramesh Kumar
Delhi High Court · (2024) 01 DEL CK 3915
Constitution of India-Article 226, 227Industrial Disputes Act, 1947-Section 25F, 25G
High Courts23 Jan 2024Disposed Of
Sunita Vs Mukesh Kumar
Delhi High Court · (2024) 01 DEL CK 4001
CPC-Section 151Limitation Act-Section 5Constitution of India-Article 227
High Courts23 Jan 2024Allowed
Kiran Gaur Vs Rachit Gaur
Delhi High Court · (2024) 01 DEL CK 3998
CPC-Order XXXIX Rule 3
High Courts23 Jan 2024Disposed Of
Prince Ben Nnaka Vs State NCT Of Delhi & Anr.
Delhi High Court · (2024) 01 DEL CK 4017
Constitution of India-Article 226, 21Cr.P.C.-Section 482IPC-Sections 420, 467, 468, 471, 120B
High Courts23 Jan 2024
Mahesh Sharma @ Chintu Vs State (Govt. Of NCT Of Delhi)
Delhi High Court · (2024) 01 DEL CK 4013
Constitution of India-Article 226, 32Cr.P.C.-Section 482, 433A, 438Indian Penal Code-Section 302, 34, 365, 392, 394
High Courts23 Jan 2024Dismissed
Arvind Bali Vs State (Govt Of Nct Of Delhi) & Anr.
Delhi High Court · (2024) 01 DEL CK 4055
Indian Penal Code, 1860-Section 376, 376(2)(k)Indian Evidence Act, 1872-Section 114A
High Courts23 Jan 2024Dismissed
Ruslamn Petrov Metodiev Vs State Of NCT Of Delhi
Delhi High Court · (2024) 01 DEL CK 4051
Code of Criminal Procedure, 1973-Section 439, 167(2)Indian Penal Code, 1860-Sections 489B, 489C, 489DForeigners Act, 1946-Section 14
High Courts23 Jan 2024
Kunwar S Vishal Vs Kohli Realtors Pvt Ltd
Delhi High Court · (2024) 01 DEL CK 4111
Code of Civil Procedure-Order VI Rule 17Specific Relief Act-Section 14(b)
High Courts23 Jan 2024Dismissed
Raj Kumar Vs Ram Kumar & Anr.
Delhi High Court · (2024) 01 DEL CK 4104
Code of Civil Procedure, 1906-Order XII Rule 6, Section 151
High Courts23 Jan 2024Allowed
Smt Pataso Devi Vs Sh Satish Kumar & Ors
Delhi High Court · (2024) 01 DEL CK 4103
Court Fees Act-Section 7(v)CPC, 1908-Order 23 Rule 1A, 1 Rule 10, Section 151
High Courts23 Jan 2024Disposed Of
FIITJEE Ltd Vs Deepak Solanki & Anr.
Delhi High Court · (2024) 01 DEL CK 4159
Arbitration and Conciliation Act, 1996-Section 11, 12(3), 14, 15, 21
High Courts23 Jan 2024Allowed
Kamal Kant and Company LLP Vs Raashee Fragrances India Pvt Ltd
Delhi High Court · (2024) 01 DEL CK 4156
High Courts23 Jan 2024Disposed Of
Commissioner Of Income Tax-IV Vs M/S Indo Rama Textiles Ltd.
Delhi High Court · (2024) 01 DEL CK 4150
Income Tax Act-Section 43(1) Explanation 10, 32
High Courts23 Jan 2024Disposed Of
Rita Wadhwa Vs Sajiv Sarin (Deceased) Through Legal Heirs & Ors.
Delhi High Court · (2024) 01 DEL CK 4142
Code of Civil Procedure, 1908-Order XXI
High Courts23 Jan 2024
Vineet Kumar Lakhanpal Vs Naman Lakhanpal & Anr.
Delhi High Court · (2024) 01 DEL CK 4139
High Courts23 Jan 2024Dismissed
District & Sessions Court Employees Welfare Association (Regd) & Ors. Vs Union Of India & Ors.
Delhi High Court · (2024) 01 DEL CK 4162
Constitution of India-Article 226, 227Delhi District Court Establishment (Appointment and Condition of Service Rules, 2012)-Schedule A, B
High Courts23 Jan 2024Dismissed
Union Of India & Ors. Vs N.K. Mishra & Ors.
Delhi High Court · (2024) 01 DEL CK 4190
Constitution of India-Article 226, 227Railway Services (Revised Pay) Rules 1997
High Courts23 Jan 2024Disposed Of
Commissioner Of Customs ACC Import New Delhi Vs M/s Kajariaceremics Ltd
Delhi High Court · (2024) 01 DEL CK 4248
Customs Act, 1962-Section 130(2A)
High Courts23 Jan 2024Dismissed
Meena Vs The State
Delhi High Court · (2024) 01 DEL CK 4253
Code of Criminal Procedure, 1973-Section 438Narcotics Drugs and Psychotropic Substances Act, 1985-Sections 20, 61, 85, 50, 17, 27A