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Delhi High Court judgments, 2024

11,287 judgments · page 530 of 565

High Courts23 Jan 2024Dismissed

Pradeep Sharma Vs Rajiv Garg

Delhi High Court · (2024) 01 DEL CK 3862

Code of Civil Procedure, 1908-Order XLIII Rule 1(r), XXXIX Rule 4, Section 151, XXXIX Rule 3Delhi High Court Rules, 2018Indian Penal Code, 1860-Section 448/380/34
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High Courts23 Jan 2024Dismissed

Keshav Datt Vs South Asian University

Delhi High Court · (2024) 01 DEL CK 3893

Constitution of India-Article 12, 13(2), 13(3), 17, 23, 24, 32, 36, 226, 309, 310, 311, 323-A, Part III, Part IV, Part XIVSouth Asian University Act, 2008-Section 6, 6(3), 6(5), 8, 8(xviii), 8(xix), 14, 26, 29United Nations (Privileges and Immunities) Act, 1947-Section 3, Articles I, II, III, IV, V, VI, VII and VIII of the Schedule
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High Courts23 Jan 2024Dismissed

Dr. Snehashish Bhattacharya & Ors. Vs South Asian University

Delhi High Court · (2024) 01 DEL CK 3930

South Asian University Act, 2008-Section 6, 8, 8 (xix), 8 (xviii), 14, 26, 29United Nations (Privileges and Immunities) Act, 1947-Section 3, Articles II, III, IV, V, VI, VIIConstitution of India-Article 12, 13(2), 13(3), 17, 23, 24, 32, 36, 226, 309, 310, 311, 323-A
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High Courts23 Jan 2024Dismissed

Rajesh Dua Vs Rajiv Goyal & Anr.

Delhi High Court · (2024) 01 DEL CK 3924

Code of Civil Procedure, 1908-Section 115, 151, Order I Rule 10, IX Rule 1, IX Rule 2, IX Rule 3, IX Rule 5, IX Rule 6, IX Rule 7, IX Rule 13, XV Rule 1, XV Rule 3, XVA, XVII Rule 1, XVIII Rule 1, XVIII Rule 2, XVIII Rule 17, XX Rule 1Constitution of India-Article 226General Clauses Act
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