High Courts25 Jan 2024Disposed Of
Vaijinath Vs Union Of India & Ors.
Delhi High Court · (2024) 01 DEL CK 3580
COURT ARCHIVE
Delhi High Court judgments, 2024
11,287 judgments · page 527 of 565
High Courts25 Jan 2024Disposed Of
Lavkush Vs Ms. Aishwarya Singh & Ors.
Delhi High Court · (2024) 01 DEL CK 3546
The Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Sections 3, 4, 6Constitution of India-Article 226The Contempt of Courts Act, 1971
High Courts25 Jan 2024Dismissed
Shaminder Singh Bhatia & Anr. Vs Vishnu Bhagwan @ Balwan Singh
Delhi High Court · (2024) 01 DEL CK 0169
Limitation Act, 1963 — Article 123Code of Civil Procedure, 1908 — Order 5 Rule 1(1), Order 9 Rule 7, Order 8 Rule 10, , Order 5 Rule 19, Order 5 Rule 20, , Order 5 Rule 20(1), , Order 5 Rule 20(2)
High Courts25 Jan 2024Disposed Of
M/S I.C.I.C.I Bank Ltd. Vs Poonam Sachdeva
Delhi High Court · (2024) 01 DEL CK 0168
High Courts25 Jan 2024Dismissed
Nilabh Ranjan & Anr. Vs University Of Delhi & Ors.
Delhi High Court · (2024) 01 DEL CK 0167
High Courts25 Jan 2024Dismissed
Ish Kumar Vs State Of Nct Of Delhi & Ors.
Delhi High Court · (2024) 01 DEL CK 0166
Code of Criminal Procedure, 1973 — Section 91, 156(3), 482Contempt of Courts Act, 1971 — Section 15(2)
High Courts25 Jan 2024Dismissed
Sumit Kumar Vs Manoj Kumar And Ors.
Delhi High Court · (2024) 01 DEL CK 0165
Constitution of India, 1950 — Article 227Code of Criminal Procedure, 1973 — Section 482Negotiable Instruments Act, 1881 — Section 138
High Courts25 Jan 2024Disposed Of
Vaijinath Vs Union Of India And Ors.
Delhi High Court · (2024) 01 DEL CK 0164
High Courts25 Jan 2024Disposed Of
CPL Chetan Gautam (948563-H) Vs Union Of India And Ors
Delhi High Court · (2024) 01 DEL CK 0163
High Courts25 Jan 2024Disposed Of
M/S Maa Jhandewali Traders Vs Principal Commissioner Of Goods And Service Tax North Delhi
Delhi High Court · (2024) 01 DEL CK 0162
High Courts25 Jan 2024Disposed Of
Neetu Gulati Vs Kamal Kumar Gulati
Delhi High Court · (2024) 01 DEL CK 0161
Hindu Marriage Act, 1955 — Section 24
High Courts25 Jan 2024Disposed Of
Sangita Morya Vs State
Delhi High Court · (2024) 01 DEL CK 0160
Indian Penal Code, 1860 — Section 363
High Courts25 Jan 2024
Sonia Khurana Vs Pradeep Khurana
Delhi High Court · (2024) 01 DEL CK 0155
Family Courts Act, 1984 — Section 19Protection of Women from Domestic Violence Act, 2005 — Section 2(s), 17, 17(1), 18, 19, 19(f), 20, 21, 22, 26, 26(2)Hindu Marriage Act, 1955 — Section 9, 13(1)(ia), 13(1)(ib), 24
High Courts25 Jan 2024Disposed Of
Sandeep @ Chiku Vs State (Nct Of Delhi)
Delhi High Court · (2024) 01 DEL CK 0154
Code of Criminal Procedure, 1973 — Section 439Indian Penal Code, 1860 — SectionNarcotic Drugs and Psychotropic Substances Act, 1985 — Section 20, 37, 41, 42, 43, 44, 52, 52A, 52A(2), 53, 57, 61, 85
High Courts24 Jan 2024Dismissed
Directorate General Of Health Services Vs Som Pan Product Pvt. Ltd.
Delhi High Court · (2024) 01 DEL CK 3658
Civil Procedure Code, 1908-Section 94, 9, Order XLIII Rule 1(r), XXXIX Rule 1 & 2Trade Marks Act, 1999-Section 34Cigarettes and Other Tobacco Products (Prohibition of Advertising and Regulation of Trade and Commerce, Production, Supply and Distribution) Act, 2003-Section 5, 29, 3(a), 3(p), 31
High Courts24 Jan 2024Allowed
Ashok Kumar Sah Vs Union Of India & Ors.
Delhi High Court · (2024) 01 DEL CK 3722
Constitution of India-Articles 226, 227
High Courts24 Jan 2024Allowed
Varun Alwadhi Vs Employees State Insurance Corporation & Ors.
Delhi High Court · (2024) 01 DEL CK 3770
Constitution of India-Article 226
High Courts24 Jan 2024Disposed Of
Shreya Suman Vs Punjab And Sind Bank & Ors.
Delhi High Court · (2024) 01 DEL CK 3778
High Courts24 Jan 2024Dismissed
International Institute Of Information Technology & Anr. Vs Indira Gandhi National Open University
Delhi High Court · (2024) 01 DEL CK 3782
Bombay Public Trusts Act, 1950Societies Registration Act, 1860Companies Act, 1956
High Courts24 Jan 2024Disposed Of
M/s Kalyani (India) Private Limited Vs Punjab National Bank & Anr.
Delhi High Court · (2024) 01 DEL CK 3785
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 13, 13(2), 13(4)Security Interest (Enforcement) Rules, 2002-Rule 8, 9, 12Transfer of Property Act, 1882