High Courts25 Jan 2024Dismissed
Suresh Kumar Sharma & Anr. Vs Union Of India Thr Gm
Delhi High Court · (2024) 01 DEL CK 3856
Railway Claims Tribunal Act, 1987-Section 23, 16, 2(n)Railways Act, 1989-Section 123, 124, 124-A, 123(b), 123(c), 2(29)
COURT ARCHIVE
Delhi High Court judgments, 2024
11,287 judgments · page 526 of 565
High Courts25 Jan 2024Disposed Of
Blue Star Limited Through Authorised Signatory Mr Niranjan Nayak Vs Commissioner Of Delhi Value Added Tax & Anr.
Delhi High Court · (2024) 01 DEL CK 3874
Delhi Value Added Tax Act, 2004-Section 42
High Courts25 Jan 2024Dismissed
Nilabh Ranjan & Anr. Vs University Of Delhi & Ors.
Delhi High Court · (2024) 01 DEL CK 4000
High Courts25 Jan 2024Disposed Of
M/S I.C.I.C.I Bank Ltd. Vs Poonam Sachdeva
Delhi High Court · (2024) 01 DEL CK 3991
Contempt of Courts Act
High Courts25 Jan 2024Disposed Of
Sandeep @ Chiku Vs State (NCT Of Delhi)
Delhi High Court · (2024) 01 DEL CK 4057
Code of Criminal Procedure, 1973-Section 439Narcotic Drugs and Psychotropic Substances Act, 1985-Section 20, 37, 41, 42, 43, 44, 52, 52A, 52A(2), 53, 57, 61, 85Railways Act, 1989-Section 147, 149
High Courts25 Jan 2024Dismissed
Ish Kumar Vs State Of Nct Of Delhi & Ors.
Delhi High Court · (2024) 01 DEL CK 4094
Code of Criminal Procedure, 1973-Section 482, 156(3), 91Contempt of Courts Act, 1971-Section 15(2)Right to Information Act, 2005
High Courts25 Jan 2024Disposed Of
Sumit Kumar Vs Manoj Kumar & Ors.
Delhi High Court · (2024) 01 DEL CK 4093
Constitution of India-Article 227Code of Criminal Procedure-Section 482Negotiable Instruments Act, 1881-Section 138
High Courts25 Jan 2024
Neetu Gulati Vs Kamal Kumar Gulati
Delhi High Court · (2024) 01 DEL CK 4181
Hindu Marriage Act, 1955-Section 24
High Courts25 Jan 2024Disposed Of
M/S Maa Jhandewali Traders Vs Principal Commissioner Of Goods And Service Tax North Delhi
Delhi High Court · (2024) 01 DEL CK 4247
High Courts25 Jan 2024Dismissed
Sonia Khurana Vs Pradeep Khurana & Anr.
Delhi High Court · (2024) 01 DEL CK 4295
Family Courts Act, 1984-Section 19Protection of Women from Domestic Violence Act, 2005-Section 2(s), 12, 17, 18, 19, 19(f), 20, 21, 22, 26, 26(2)Hindu Marriage Act, 1955-Section 9, 13(1)(ia), 13(1)(ib), 24
High Courts25 Jan 2024Disposed Of
Sangita Morya Vs State
Delhi High Court · (2024) 01 DEL CK 4291
IPC-Section 363
High Courts25 Jan 2024Dismissed
Ajay Kumar Vs Union Of India & Ors.
Delhi High Court · (2024) 01 DEL CK 3651
Constitution of India-Article 226CPC-Section 151
High Courts25 Jan 2024Dismissed
Prashant Vs Union Of India & Ors.
Delhi High Court · (2024) 01 DEL CK 3650
High Courts25 Jan 2024Dismissed
Coreip Technology Private Limited Vs Union Of India & Ors.
Delhi High Court · (2024) 01 DEL CK 3648
General Financial Rules-Rule 175(1)(i)(h), 149, 149(i)(ii), 149(iii), 153(iii)Constitution of India-Article 226, 12
High Courts25 Jan 2024Dismissed
Prashant Vs Union Of India & Ors.
Delhi High Court · (2024) 01 DEL CK 3644
Constitution of India-Article 226Arms Act, 1959
High Courts25 Jan 2024Disposed Of
Ahuja Radios Vs M/s. Rohini Electronics & Ors.
Delhi High Court · (2024) 01 DEL CK 3642
Code of Civil Procedure, 1908-Order VIII Rule 10, XIIIA, 7 Rule 11, Section 19, 20(c)Delhi High Court Intellectual Property Rights Division Rules, 2022-Rule 27Trade Marks Act, 1999-Section 28, 134(2)
High Courts25 Jan 2024Dismissed
MS K S Jain Builders Vs Indian Railway Welfare Organization
Delhi High Court · (2024) 01 DEL CK 3634
Arbitration and Conciliation Act, 1996-Section 34, 34(2)(a)(iv), 34(2)(b)(ii), 34(2A)Indian Contract Act, 1872-Section 73
High Courts25 Jan 2024Disposed Of
Shaminder Singh Bhatia & Anr. Vs Mr. Vishnu Bhagwan @ Balwan Singh
Delhi High Court · (2024) 01 DEL CK 3631
Delhi High Court Rules, 2018-Rule 5 Chapter 2Code of Civil Procedure, 1908-Order V Rule 1(1), V Rule 19, V Rule 20, V Rule 20(1), V Rule 20(2), VIII Rule 10, IX Rule 7Commercial Courts Act, 2015
High Courts25 Jan 2024Allowed
Kamdhenu Dreamz & Anr. Vs M/s Dina Iron And Steel Limited
Delhi High Court · (2024) 01 DEL CK 3617
Code of Civil Procedure, 1908-Order VII Rule 10, XXXIX Rule 4, XXXIX Rules 1&2, Section 20Copyright Act, 1957-Section 62(2)
High Courts25 Jan 2024Disposed Of
Cpl Chetan Gautam Vs Union Of India & Ors.
Delhi High Court · (2024) 01 DEL CK 3583