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Delhi High Court judgments, 2024

11,287 judgments · page 409 of 565

High Courts02 Apr 2024Disposed Of

Sunil Kumar Vs State Of NCT Of Delhi

Delhi High Court · (2024) 04 DEL CK 4540

Code of Criminal Procedure, 1973-Sections 439, 91, 164, 207, 161Maharashtra Control of Organised Crimes Act, 1999-Sections 12, 21, 21(4), 3, 3(2), 3(4), 3(5), 4, 2(1)(a), 2(1)(d), 2(1)(e), 2(1)(f), 17, 18, 18(1), 18(3), 18(4), 18(5), 18(6), 20, 22, 23(1)(a), 23(2), 24, 24(1)Indian Penal Code, 1860-Sections 170, 384, 386, 388, 419, 420, 506, 186, 353, 468, 471, 120B, 279, 107, 108, 146, 153-A, 400, 401, 413
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High Courts02 Apr 2024Allowed

Shiv Raj Singh Vs State Of NCT Of Delhi & Ors

Delhi High Court · (2024) 04 DEL CK 4523

Criminal Procedure Code, 1973-Sections 397, 401, 207, 207-A, 227, 239, 173, 156(3), 437AIndian Penal Code, 1860-Sections 420, 406, 468, 471, 384, 120BCompanies Act, 1956-Section 399
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High Courts02 Apr 2024Partly Allowed

The New India Assurance Co Ltd Vs Promila Prabhakar & Ors

Delhi High Court · (2024) 04 DEL CK 4555

Motor Vehicles Act, 1988-Section 173, 2(9), 2(10), 2(30), 50, 50(1), 50(2), 50(3), 50(4), 50(5), 50(6), 177, 149(2)(a)(i)(c)Motor Vehicles Act, 1939-Section 2(19)Civil Procedure Code, 1908-Order I Rule 10
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