Delhi High Court Act, 1966-Section 10Civil Procedure Code, 1908-Section 92; Order VII Rule 11; Order XXXIX Rule 4; Order XXXIX Rules 1 and 2; Order XLIII Rule 1; Order XLIII Rule 1(r)Societies Registration Act, 1860-Sections 2, 13 and 16

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High Courts02 Apr 2024Allowed

STCI Finance Ltd. Vs Mr. Lt. Col. Hardeep Singh Bedi (Retd.) & Anr.

Delhi High Court · (2024) 04 DEL CK 4484

Arbitration and Conciliation Act, 1996-Section 34Companies Act, 1956Contract Act-Sections 176 and 177

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High Courts02 Apr 2024Dismissed

National Highway Authority Of India Vs MS IRB Ahmedabad Vadodra Super Express Tollways Pvt. Ltd.

Delhi High Court · (2024) 04 DEL CK 4381

Arbitration and Conciliation Act, 1996-Section 34, 2(1)(c), 16Code of Civil Procedure, 1908-Order I Rule 10

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High Courts02 Apr 2024Disposed Of

M/S SK Associates Through Its Proprietor Sanjeev Kumar Vs Municipal Corporation Of Delhi

Delhi High Court · (2024) 04 DEL CK 4372

Constitution of India-Article 226, 14Easements Act, 1882-Section 62(c)Arbitration and Conciliation Act, 1996-Section 37

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High Courts02 Apr 2024Dismissed

Mahender Singh Vs The State & Ors.

Delhi High Court · (2024) 04 DEL CK 4405

Indian Succession Act, 1925-Section 276, 299Code of Civil Procedure, 1908-Section 100AAct 22 of 2002

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High Courts02 Apr 2024Dismissed

Karan Dua Vs Govt. Of NCT Of Delhi & Ors.

Delhi High Court · (2024) 04 DEL CK 4403

Constitution of India-Article 226

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High Courts02 Apr 2024Disposed Of

Avadh Kaushik Vs Anant Kumar & Ors.

Delhi High Court · (2024) 04 DEL CK 4412

Constitution of India-Article 226, 14

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High Courts02 Apr 2024Disposed Of

Atul Punj Vs IDBI Bank & Anr.

Delhi High Court · (2024) 04 DEL CK 4410

Code of Civil Procedure, 1908-Section 151FEMA

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High Courts02 Apr 2024Dismissed

Anupam Trivedi Vs Ram Singh Rathwa & Anr.

Delhi High Court · (2024) 04 DEL CK 4407

Multi State Cooperative Societies Act, 1984-Clause 45Contempt of Courts Act, 1971Constitution of India

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High Courts02 Apr 2024Dismissed

Chanpreet Singh Bammi Vs Sukhmani Kaur Oberoi

Delhi High Court · (2024) 04 DEL CK 4450

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High Courts02 Apr 2024Disposed Of

Harsh Chhabra Vs State Of NCT Delhi

Delhi High Court · (2024) 04 DEL CK 4433

Code of Criminal Procedure, 1973-Section 439, 82IPC-Section 365, 364, 302, 201, 120B, 34

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High Courts02 Apr 2024Disposed Of

Vasu Sharma @ Bunty Vs State NCT Of Delhi

Delhi High Court · (2024) 04 DEL CK 4432

CrPC-Section 439, 161IPC-Sections 302, 147, 148, 149, 86, 353, 332, 34Delhi Prison Rules, 2018

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High Courts02 Apr 2024Allowed

Sh Adesh Jain & Anr. Vs Govt Of NCT Of Delhi & Ors.

Delhi High Court · (2024) 04 DEL CK 4470

Constitution of India-Article 226Delhi Land Reforms Act, 1954-Section 85, 81East Punjab Holdings (Consolidation and Prevention of Fragmentation) Act, 1948-Section 22, 23, 24, 23 (2)

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High Courts02 Apr 2024Disposed Of

Jaipali Vs Govt Of NCT Of Delhi & Ors

Delhi High Court · (2024) 04 DEL CK 4467

CCS (Pension) Rules, 1972-Rule 54The Rights of Persons with Disabilities Act, 2016

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