High Courts02 Apr 2024Allowed
Govt. Of NCT Of Delhi & Anr. Vs Asha Gupta
Delhi High Court · (2024) 04 DEL CK 3917
Constitution of India-Article 226, 227
COURT ARCHIVE
Delhi High Court judgments, 2024
11,287 judgments · page 411 of 565
High Courts02 Apr 2024Disposed Of
Bona Vita Technologies Pvt. Ltd. Vs The Sales Tax Officer Class-II AVATO Ward 94 Zone 8 New Delhi & Anr.
Delhi High Court · (2024) 04 DEL CK 3907
Central Goods and Services Tax Act, 2017-Section 73, 75(3)
High Courts02 Apr 2024Disposed Of
Maple ODC Movers Private Limited Vs Union Of India & Ors.
Delhi High Court · (2024) 04 DEL CK 3905
Central Goods and Service Tax Act, 2017-Section 73, 75 (3)
High Courts02 Apr 2024
Manpowergroup Services India Pvt Ltd Vs The Sales Tax Officer Class-II Ward-I Zone-I Delhi & Ors.
Delhi High Court · (2024) 04 DEL CK 3904
High Courts02 Apr 2024Disposed Of
Kailash International Vs Commissioner Of Delhi Goods And Service Tax & Anr.
Delhi High Court · (2024) 04 DEL CK 3902
Central Goods and Services Tax Act, 2017-Section 73, 75(3), 75(4)
High Courts02 Apr 2024Disposed Of
M/s A. B Traders Vs Commissioner Of Delhi Goods And Service Tax & Anr.
Delhi High Court · (2024) 04 DEL CK 3901
Central Goods and Services Tax Act, 2017-Section 73, 75(3)
High Courts02 Apr 2024Dismissed
State Vs Virender @ Billu & Anr.
Delhi High Court · (2024) 04 DEL CK 3865
Cr.P.C.-Sections 378, 313, 299, 311, 161IPC-Sections 395, 376G, 412Arms Act, 1959-Section 25
High Courts02 Apr 2024Dismissed
Society For Teachers’ Cause Through Its Secretary Executive Sh. Kapil Mohan Sharma & Ors. Vs Govt. Of NCT Of Delhi & Anr.
Delhi High Court · (2024) 04 DEL CK 3862
CCS RulesConstitution of India-Article 14, 16, 19, 311Delhi School Education Act, 1973
High Courts02 Apr 2024
State Vs Afroz @ Sharib & Anr.
Delhi High Court · (2024) 04 DEL CK 3858
IPC-Sections 324, 326, 307, 34Cr.P.C.-Section 378 (1), 161, 313
High Courts02 Apr 2024Disposed Of
Abdul Wahid Sait Vs National Investigation Agency
Delhi High Court · (2024) 04 DEL CK 3857
National Investigation Agency Act, 2008-Section 21(4)Code of Criminal Procedure, 1973-Section 439Indian Penal Code, 1860-Sections 120B, 121A, 122, 153A
High Courts02 Apr 2024Allowed
Kunal Kapur Vs Ekta Kapur
Delhi High Court · (2024) 04 DEL CK 3856
Family Courts Act, 1984-Section 19Hindu Marriage Act, 1955-Section 13(1)(ia), 13(1)(i-a)Indian Penal Code-Section 498-A, 504 and 506
High Courts02 Apr 2024Dismissed
Suman Kumar Bhan Vs Durga Bhan Nee Haifz
Delhi High Court · (2024) 04 DEL CK 3855
Family Courts Act, 1984-Section 19Hindu Marriage Act, 1956-Section 13(1)(ia) & (ib), 13(1)(i-a), 9
High Courts02 Apr 2024Allowed
Sh. Avneshwar Singh Vs Smt. Monika
Delhi High Court · (2024) 04 DEL CK 3854
Family Courts Act, 1984-Section 19Hindu Marriage Act, 1955-Section 28, 13(1)(ia), 9Cr.P.C.-Section 125, 340
High Courts02 Apr 2024Dismissed
Kamlesh Sharma Vs Govt. Of NCT Of Delhi & Ors.
Delhi High Court · (2024) 04 DEL CK 3828
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013-Section 24(2)Land Acquisition Act, 1894-Section 4, 6, 17(1), 9
High Courts02 Apr 2024Dismissed
Rakesh Kumar Vs Union Of India Through The Secretary, Ministry Of Home Affairs & Ors.
Delhi High Court · (2024) 04 DEL CK 3804
Central Government General Pool Residential Accommodation Rules-Rule 41(1)Constitution of India-Article 14, 21SSB Cadre Rules
High Courts02 Apr 2024Dismissed
Manoj Kumar & Ors. Vs Union Of India & Ors.
Delhi High Court · (2024) 04 DEL CK 3801
CGA Rules
High Courts02 Apr 2024Disposed Of
Guriqbal Singh Vs Union Of India & Anr.
Delhi High Court · (2024) 04 DEL CK 3751
Constitution of India-Article 14
High Courts02 Apr 2024Disposed Of
Canara Bank Vs Assistant Commissioner, DGST
Delhi High Court · (2024) 04 DEL CK 3743
Central Goods and Services Tax Act, 2017-Section 73, 75(3), 79
High Courts02 Apr 2024Dismissed
Sharad Nagre Vs State
Delhi High Court · (2024) 04 DEL CK 3738
Code of Criminal Procedure, 1973-Section 439Indian Penal Code, 1860-Sections 420, 468, 471, 120-B
High Courts02 Apr 2024Disposed Of
Vijay Bahadur Singh & Ors. Vs State (Govt. Of Nct Of Delhi) & Anr.
Delhi High Court · (2024) 04 DEL CK 3776
Code of Criminal Procedure, 1973-Section 482Indian Penal Code-Sections 498A, 406, 34Hindu Marriage Act-Section 13B(2)