COURT ARCHIVE

Delhi High Court judgments, 2024

11,287 judgments · page 383 of 565

High Courts16 Apr 2024Disposed Of

Nishita Through Her Next Friend And Natural Father Mr. Raj Kumar & Ors. Vs K. R. Mangalam World School & Anr.

Delhi High Court · (2024) 04 DEL CK 4159

Right of Children to Free and Compulsory Education Act, 2009Delhi School Education Act, 1973Delhi School Education Rules, 1973

High Courts16 Apr 2024Disposed Of

Janata Shikshan Prasarak Mandals Womens B.Ed. College & Anr. Vs National Council For Teacher Education & Anr.

Delhi High Court · (2024) 04 DEL CK 4158

High Courts16 Apr 2024Disposed Of

Bharat Mata Saraswati Bal Mandir & Anr. Vs Central Board Of Secondary Education & Anr.

Delhi High Court · (2024) 04 DEL CK 4157

High Courts16 Apr 2024Allowed

Sachin Sharma Vs Richa Sharma

Delhi High Court · (2024) 04 DEL CK 4155

CPC-Section 24

High Courts16 Apr 2024Dismissed

Neetu Rani & Ors Vs Kishan Devi @ Kishori Devi

Delhi High Court · (2024) 04 DEL CK 4151

High Courts16 Apr 2024Allowed

Raja Ram Vs Sh Pawan Kumar Verma

Delhi High Court · (2024) 04 DEL CK 4099

Cr.P.C.-Section 482, 311, 397(2)Negotiable Instrument Act, 1881-Section 138IPC-Section 420

High Courts16 Apr 2024Disposed Of

Chet Ram Yadav & Anr. Vs State Of Delhi

Delhi High Court · (2024) 04 DEL CK 4096

Cr.P.C.-Section 374, 428, 313IPC-Sections 308/34, 308Probation of Offenders Act, 1958-Section 4

High Courts16 Apr 2024Dismissed

Nikhat Parveen @ Khusboo Khatun Vs Rafique @ Sillu

Delhi High Court · (2024) 04 DEL CK 4093

Cr.P.C.-Section 482, 311, 362Protection of Woman from Domestic Violence Act, 2005-Section 29

High Courts16 Apr 2024Disposed Of

Shahpur Jat Village Society Vs Commissioner Of Police & Ors.

Delhi High Court · (2024) 04 DEL CK 4071

High Courts16 Apr 2024Dismissed

Sh Sunny Sachdeva Vs ACP North RTI Cell & Anr.

Delhi High Court · (2024) 04 DEL CK 4069

High Courts16 Apr 2024Disposed Of

Jeetu Kanwar Vs Union Of India & Ors.

Delhi High Court · (2024) 04 DEL CK 4067

High Courts16 Apr 2024Dismissed

Tata Power Delhi Distribution Limited Vs Amit Bansal

Delhi High Court · (2024) 04 DEL CK 4048

Code of Criminal Procedure, 1973-Section 378(3), 313Electricity Act, 2003-Section 135, 136, 137, 138, 140, 150, 151Indian Evidence Act, 1872-Section 45, 105, 106

High Courts16 Apr 2024Allowed

Prakash Vasant Ajgaonkar & Ors. Vs The State NCT Of Delhi & Anr.

Delhi High Court · (2024) 04 DEL CK 4047

Code of Criminal Procedure, 1973-Section 397, 482, 223, 2, 262 to 265, 259, 421, 357Negotiable Instruments Act, 1881-Section 143A, 138, 141, 148, 139, 143Companies Act, 1956

High Courts16 Apr 2024Dismissed

Inder Goel Vs The State & Anr.

Delhi High Court · (2024) 04 DEL CK 4043

Code of Criminal Procedure, 1973-Section 482, 156(3), 200, 397(3)NDMC Rules

High Courts16 Apr 2024

Gaurav Bhatia Vs Naveen Kumar & Ors.

Delhi High Court · (2024) 04 DEL CK 4037

CPC, 1908-Order XXXIX Rules 1 & 2, Section 151Constitution of India-Article 19(2), 21, 14

High Courts16 Apr 2024Allowed

Microsoft Technology Licensing, LLC Vs Assistnat Controller Of Patents And Designs

Delhi High Court · (2024) 04 DEL CK 3972

Patents Act, 1970-Section 15, 3(k)Tribunal Reforms (Regulation and Conditions of Service) Ordinance, 2021Patent (Amendment) Act of 2002

High Courts16 Apr 2024

M/S. Kawatra Tents And Caterers Pvt. Ltd. Vs Delhi Urban Shelter Improvement Board (DUSIB)

Delhi High Court · (2024) 04 DEL CK 3969

DHC (Original Side) Rules, 2018Arbitration and Conciliation Act, 1996-Section 14(2), 15, 12(5), Seventh ScheduleDelhi Urban Shelter Improvement Board Act, 2010-Section 45

High Courts16 Apr 2024Disposed Of

M/s. RPJ Polymers Through Its Proprietor Sh. Rahul Jain Vs Union Of India & Ors.

Delhi High Court · (2024) 04 DEL CK 3898

Central Goods and Services Tax Act, 2017-Section 73, 75 (3)

High Courts16 Apr 2024Allowed

M/S Rahul Packaging Vs Union Of India & Ors.

Delhi High Court · (2024) 04 DEL CK 3896

Central Goods and Service Tax Act, 2017

High Courts16 Apr 2024Disposed Of

KNP Overseas Pvt. Ltd. Vs Principal Commissioner Of Customs (Export) & Ors.

Delhi High Court · (2024) 04 DEL CK 3895