High Courts16 Apr 2024Disposed Of
M/s Asian Traders Vs Principal Commissioner Of Department Of Trade And Taxes, Government Of NCT Of Delhi & Anr.
Delhi High Court · (2024) 04 DEL CK 3894
Central Goods and Service Tax Act, 2017
COURT ARCHIVE
Delhi High Court judgments, 2024
11,287 judgments · page 384 of 565
High Courts16 Apr 2024Allowed
DMI Alternatives Private Limited Vs Additional Commissioner CGST Appeals 1 Delhi & Ors.
Delhi High Court · (2024) 04 DEL CK 3892
Central Goods and Service Tax Act, 2017-Section 54, 77
High Courts16 Apr 2024Disposed Of
Ansh Telecom Through Its Proprietor Sarita Rani Vs Commissioner Of Dgst & Anr.
Delhi High Court · (2024) 04 DEL CK 3891
Central Goods and Services Tax Act, 2017-Section 39, 29(2), 29
High Courts16 Apr 2024Disposed Of
Sumeet Singh Legal Heir Of Late Sh. Mohinder Mohan Singh Proprietor Of M/s Saran Singh And Sons Vs Commissioner Of Delhi Goods And Services Tax & Ors.
Delhi High Court · (2024) 04 DEL CK 3889
Central Goods and Services Tax Act, 2017-Section 29, 29(2), 39
High Courts16 Apr 2024
M/S Krish Overseas Vs Commissioner Central Tax-Delhi West & Ors.
Delhi High Court · (2024) 04 DEL CK 3885
Central Goods and Service Tax Act, 2017-Section 83, 83(1), 83(2), 62, 63, 64, 67, 73, 74
High Courts16 Apr 2024Disposed Of
National Board Of Examination In Medical Sciences Vs Union Of India & Ors.
Delhi High Court · (2024) 04 DEL CK 3829
Central Goods and Services Tax Act, 2017-Section 11, 11(1), 11(2), 11(3)Indian Medical Council Act, 1956-Section 10D, 11, 13(4A), 33(ma), 33(mb)Dentists Act, 1956-Section 10D, 20(2)(ha)
High Courts16 Apr 2024Disposed Of
National Board Of Examination In Medical Sciences Vs Union Of India & Ors.
Delhi High Court · (2024) 04 DEL CK 3821
Central Goods and Services Tax Act, 2017-Section 54Delhi Goods and Services Tax Act, 2017
High Courts16 Apr 2024Disposed Of
M/s NBCC (India) Limited (Formerly Known As National Buildings Construction Corporation Ltd.) Vs M/s Nangia Construction (I) Pvt. Ltd.
Delhi High Court · (2024) 04 DEL CK 3820
Arbitration Act, 1940-Section 39, 30 and 33, 20
High Courts16 Apr 2024Disposed Of
National Board Of Examination In Medical Sciences Vs Union Of India & Ors.
Delhi High Court · (2024) 04 DEL CK 3818
Central Goods and Services Tax Act, 2017-Section 54Delhi Goods and Services Tax Act, 2017
High Courts16 Apr 2024Disposed Of
National Board Of Examination In Medical Sciences Vs Union Of India & Ors.
Delhi High Court · (2024) 04 DEL CK 3817
Central Goods and Services Tax Act, 2017-Section 54Delhi Goods and Services Tax Act, 2017
High Courts16 Apr 2024Dismissed
Rajinder Singh & Anr. Vs Union Of India & Ors.
Delhi High Court · (2024) 04 DEL CK 3816
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013-Section 24(2)Land Acquisition Act, 1894-Section 4, 6
High Courts16 Apr 2024Disposed Of
Balbir Singh Vs Municipal Corporation Of Delhi
Delhi High Court · (2024) 04 DEL CK 3813
Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act 2014-Section 21
High Courts16 Apr 2024Dismissed
R K Agarwal Vs Union Of India & Ors.
Delhi High Court · (2024) 04 DEL CK 3796
Constitution of India-Articles 14, 16, 226CCS (CCA) Rules, 1965-Rule 22(i), para 10(1) of Chapter 10, 15(3)Central Civil Service (Pension) Rules, 1972-Rule 9
High Courts16 Apr 2024Allowed
Ex-LC Shreya Manhas Vs Union Of India & Ors.
Delhi High Court · (2024) 04 DEL CK 3795
Army ActAir Force Act
High Courts16 Apr 2024Dismissed
Rewant Ahlawat Vs Central Board Of Secondary Education
Delhi High Court · (2024) 04 DEL CK 3732
Constitution of India-Article 226
High Courts16 Apr 2024Dismissed
Mrs. Saroj Nijhawan & Ors. Vs Mrs. Seema Chhabra & Ors.
Delhi High Court · (2024) 04 DEL CK 3730
Delhi High Court (Original Side) Rules, 2018-Rule 5 of Chapter VII
High Courts16 Apr 2024Disposed Of
Anurag Vs Indira Gandhi National Open University
Delhi High Court · (2024) 04 DEL CK 3786
High Courts16 Apr 2024Disposed Of
Dish TV India Ltd. Vs GST Officer, Ward-209, New Delhi & Ors.
Delhi High Court · (2024) 04 DEL CK 3777
Central Goods and Services Tax Act, 2017-Section 73, 75(4), 75(3)
High Courts16 Apr 2024Disposed Of
SIS Limited Vs Assistant Commissioner (DGST) Ward 201 203 And 206
Delhi High Court · (2024) 04 DEL CK 3775
Central Goods and Services Tax Act, 2017-Section 73, 75 (3)
High Courts16 Apr 2024Dismissed
Narendra Yadav Vs Dilip Rangwani & Anr.
Delhi High Court · (2024) 04 DEL CK 3772
Conduct, Discipline and Appeal Rules, 1980-Rule 31(11)Constitution of India-Article 226, 227