COURT ARCHIVE

Delhi High Court judgments, 2024

11,287 judgments · page 382 of 565

High Courts16 Apr 2024Allowed

Raja Khan Vs State

Delhi High Court · (2024) 04 DEL CK 4502

Code of Criminal Procedure, 1973-Section 439, 164, 161 and 164, 161Indian Penal Code, 1860-Section 363, 363/342/323/376/506Protection of Children from Sexual Offences Act, 2012-Section 6

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High Courts16 Apr 2024Disposed Of

Sunshine Capital Limited Vs Deputy Commissioner Of Income Tax- Circle-9(1), Delhi & Ors.

Delhi High Court · (2024) 04 DEL CK 4516

Constitution of India-Articles 226, 227Income Tax Act, 1961-Section 143(1), 143(3), 271(1)(c), 153(3), 254, 254(3), 263, 264, 92-CA, 260A, 260A(2)(a), 256(3)Right to Information Act, 2005-Section 7

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High Courts16 Apr 2024Allowed

Videshi Kumar Vs State

Delhi High Court · 2023 INSC 7494

IPC-Section 302/201/34Cr.P.C.-Section 293, 293(2), 293(4), 313, 437-AEvidence Act-Section 106

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High Courts16 Apr 2024Disposed Of

GE Strategic Investments India (Pvt. Co. With Ultd Liability)

Delhi High Court · (2024) 04 DEL CK 4354

Companies Act, 1956-Chapter IV, Section 484(1), 485, 493, 497, 497(1), 497(6), 516Companies (Court) Rules, 1959-Rule 315, 329

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High Courts16 Apr 2024Dismissed

M/s Intelli Care Vs M/s Roots Multiclean Ltd

Delhi High Court · (2024) 04 DEL CK 4350

Code of Civil Procedure, 1908-Section 20, Order VII Rule 10

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High Courts16 Apr 2024Disposed Of

M/S Scindia Potteries And Services Pvt. Ltd. Vs Union Of India & Ors.

Delhi High Court · (2024) 04 DEL CK 4349

Code of Civil Procedure, 1908-Order XXIII Rule 3, XXII Rule 3, XXII Rule 9Limitation Act, 1963-Section 5Consumer Protection Act, 1986-Section 12(1)(c)

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High Courts16 Apr 2024Allowed

Akshit Petrochem Pvt. Ltd. Through Its Director, Sh. Vivek Shanker Vs Govt. Of NCT Of Delhi Through Chief Secretary & Ors.

Delhi High Court · (2024) 04 DEL CK 4319

Central Goods and Services Tax Act-Section 73

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High Courts16 Apr 2024Disposed Of

Ajay Agarwal & Anr. Vs Deputy Commissioner Central Goods And Services Tax Delhi North Daryaganj Range - 1 & Ors.

Delhi High Court · (2024) 04 DEL CK 4318

Central Goods and Services Tax Act, 2017-Section 29, 29(2)

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High Courts16 Apr 2024Disposed Of

Decolene Fibers Pvt. Ltd. Vs Commissioner Dgst & Ors.

Delhi High Court · (2024) 04 DEL CK 4315

Central Goods and Services Tax Act, 2017-Section 73, 75(3)

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High Courts16 Apr 2024

Rajeev Dagar Vs Mukesh Dagar

Delhi High Court · (2024) 04 DEL CK 4248

Code of Criminal Procedure, 1973-Section 482Protection of Women from Domestic Violence Act, 2005

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High Courts16 Apr 2024Disposed Of

Kamal Sharma & Ors. Vs The State NCT Of Delhi & Anr.

Delhi High Court · (2024) 04 DEL CK 4246

Code of Criminal Procedure, 1973-Section 482Indian Penal Code-Sections 498A, 406, 34Hindu Marriage Act-Section 13B(2)

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High Courts16 Apr 2024Disposed Of

Jaskaran Singh Gambhir & Ors. Vs State Of Delhi

Delhi High Court · (2024) 04 DEL CK 4243

Code of Criminal Procedure, 1973-Section 482IPC-Sections 498A, 406, 34Hindu Marriage Act-Section 13 B(2)

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High Courts16 Apr 2024Disposed Of

Gulshan & Ors. Vs The State NCT Of Delhi & Anr.

Delhi High Court · (2024) 04 DEL CK 4242

Constitution of India-Article 226, 227Code of Criminal Procedure, 1973-Section 482IPC-Sections 498A, 406, 34

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High Courts16 Apr 2024Disposed Of

Manpreet Singh & Ors. Vs State & Anr.

Delhi High Court · (2024) 04 DEL CK 4241

Code of Criminal Procedure, 1973-Section 482Indian Penal Code-Sections 498A, 406, 34Hindu Marriage Act-Section 13B(2)

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High Courts16 Apr 2024Allowed

P.K. Lamps Shade Vs Sudhanshu & Anr.

Delhi High Court · (2024) 04 DEL CK 4222

Constitution of India-Article 226, 227Industrial Disputes Act, 1947-Section 25F, 2(oo)

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High Courts16 Apr 2024Dismissed

Kamal Bhasin Vs Ghanshyam Kumar & Anr.

Delhi High Court · (2024) 04 DEL CK 4214

Contempt of Courts Act, 1971-Section 11, 12, 2(b)RTI Act-Section 8(1)(j), 8(1) and proviso to Section 8(1)Code of Civil Procedure

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High Courts16 Apr 2024Dismissed

Jawaid Tauhidi Vs DTC

Delhi High Court · (2024) 04 DEL CK 4210

Constitution of India-Article 226

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High Courts16 Apr 2024Dismissed

Central Public Works Department Vs Govt. Of NCT Of Delhi & Ors.

Delhi High Court · (2024) 04 DEL CK 4209

Industrial Disputes Act, 1947-Section 17-B, 33CDelhi Land Reforms Act, 1954-Section 136Constitution of India-Article 226

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High Courts16 Apr 2024

Shri Mukesh Kumar Jha & Ors. Vs Manohar Parrikar Institute For Defence Studies And Analyses

Delhi High Court · (2024) 04 DEL CK 4208

Societies Registration Act, 1860-Section 12, 14Government of India (Allocation of Business) Three Hundred and Fifty Third Amendment Rules, 2019Right to Information Act, 2005

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High Courts16 Apr 2024

Maa Santoshi Pvt ITI & Anr. Vs Directorate General Of Training & Anr.

Delhi High Court · (2024) 04 DEL CK 4161

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