High Courts22 Apr 2024Allowed
Rajat Kumar Vs The State (NCT of Delhi)
Delhi High Court · (2024) 04 DEL CK 4041
Code of Criminal Procedure, 1973-Section 482, 300Indian Penal Code, 1860-Section 405, 409Constitution of India-Article 20(2)
COURT ARCHIVE
Delhi High Court judgments, 2024
11,287 judgments · page 380 of 565
High Courts22 Apr 2024
Smt. Santosh Yadav Vs Jaswant Singh & Ors.
Delhi High Court · (2024) 04 DEL CK 4022
Land Acquisition Act, 1894-Section 4, 6CPC, 1908-Order XXII Rule 1, XXII Rule 2, XXII Rule 4, XXI Rule 14, XXI Rule 15, XXI Rule 16, Section 151Indian Succession Act, 1925-Section 63, 63(c), 276, 281, 237, 238, 239, 240, 294
High Courts22 Apr 2024
Sunita Rekhi & Anr. Vs Y.D. Puri & Ors.
Delhi High Court · (2024) 04 DEL CK 4018
CPC-Section 151, 30, Order 18 Rule 17
High Courts22 Apr 2024
Sarabjit Singh Vs Surinder Mohan Tarun
Delhi High Court · (2024) 04 DEL CK 4017
Code of Civil Procedure, 1908-Section 151, Order XL Rule 1, XXII Rule 3, XXII Rule 4, XXII Rule 5, I Rule 10Limitation Act, 1963-Section 5Delhi High Court (Original Side) Rules, 1967-Chapter II Rule 5
High Courts22 Apr 2024Dismissed
Shri Shyamveer Vs Smt. Renu
Delhi High Court · (2024) 04 DEL CK 4014
Family Courts Act, 1984-Section 19Hindu Marriage Act, 1955-Section 13(1)(ia), 13(1)(i)
High Courts22 Apr 2024Allowed
Sanjeev Kumar Goel Vs Municipal Corporation Of Delhi
Delhi High Court · (2024) 04 DEL CK 4009
Code of Civil Procedure, 1908-Order XIII-A, XII Rule 6Delhi Municipal Corporation Act, 1957-Sections 477, 478
High Courts22 Apr 2024Disposed Of
MS KGPS Mechanical Pvt Ltd Vs Cinda Engineering And Construction Pvt Ltd
Delhi High Court · (2024) 04 DEL CK 3970
Arbitration and Conciliation Act, 1996-Section 7, 7(2), 7(3), 7(4), 7(4)(b), 7(4)(c), 7(5), 7(c), 11(6), 21, Fourth ScheduleMicro, Small and Medium Enterprises Development Act, 20062015 Amendment Act
High Courts22 Apr 2024Disposed Of
Shiv Kumar Sharma & Ors. Vs State & Anr.
Delhi High Court · (2024) 04 DEL CK 3960
Indian Succession Act, 1925-Section 276
High Courts22 Apr 2024Dismissed
Ajai Vatan Vs Govt Of NCT Of Delhi & Ors.
Delhi High Court · (2024) 04 DEL CK 3926
Constitution of India-Article 226, 227Right to Information Act
High Courts22 Apr 2024
Commissioner Of Police Delhi Police & Ors. Vs Manjeet
Delhi High Court · (2024) 04 DEL CK 3913
Constitution of India-Article 226, 227, 311, 311(2)(b), 311(2)(D)IPC-Section 376, 323, 506, 354-D, 419, 420, 467, 468, 34, 120BUttar Pradesh Public Examination (Prevention of Unfair Means) Act Act 1998-Section 3, 9, 10
High Courts22 Apr 2024Dismissed
Commissioner Of Police & Ors. Vs Kapil
Delhi High Court · (2024) 04 DEL CK 3912
Constitution of India-Article 226, 227, 311(2)(b)Prevention of Corruption Act-Section 7
High Courts22 Apr 2024Dismissed
Commissioner Of Police & Ors. Vs Ex. Const. Jatin Kumar, Exe.
Delhi High Court · (2024) 04 DEL CK 3908
Constitution of India-Articles 226, 227, 311(2)(b)Indian Penal Code-Sections 393, 34, 395, 120-BDelhi Police (Punishment & Appeal) Rules, 1980-Rule 15(1)
High Courts22 Apr 2024Disposed Of
M/s KCA Infrastructure Through Its Proprietor Sh Sonu Ahuja Vs Learned Commissioner Adjudication Central Tax CGST Delhi East
Delhi High Court · (2024) 04 DEL CK 3887
High Courts22 Apr 2024Disposed Of
Dinesh Kumar Varma Vs Sales Tax Officer Class II Avato Ward 93 Zone 8 Delhi
Delhi High Court · (2024) 04 DEL CK 3886
Central Goods and Services Tax Act, 2017-Section 73, 75(3)
High Courts22 Apr 2024Disposed Of
Kalpana Cables Products Pvt. Ltd. Vs The Commissioner, Department Of Trades And Taxes & Anr.
Delhi High Court · (2024) 04 DEL CK 3883
Central Goods and Services Tax Act, 2017-Section 29(2), 29
High Courts22 Apr 2024
M/s JVN Traders Pvt. Ltd. Vs Principal Commissioner Of Department Of Trade And Taxes, Government Of NCT Of Delhi
Delhi High Court · (2024) 04 DEL CK 3881
High Courts22 Apr 2024Dismissed
Kashmir Harvard Educational Institute Vs President And Fellows Of Harvard College
Delhi High Court · (2024) 04 DEL CK 3819
Arbitration and Conciliation Act, 1996-Section 37(1)(c), 34, 34(2)(a)(iii), 34(2)(b)(ii), 34(2A)Companies Act, 1956-Section 25Companies Act, 2013-Section 8
High Courts22 Apr 2024Dismissed
R K Jain Vs Union Of India & Ors.
Delhi High Court · (2024) 04 DEL CK 3814
Land Acquisition Act, 1894-Section 4, 6Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013-Section 24(2)
High Courts22 Apr 2024Allowed
Sriram Cables Pvt Ltd Vs Union Of India
Delhi High Court · (2024) 04 DEL CK 3745
Arbitration and Conciliation Act, 1996-Section 34, 34(2)(a)(iv), 34(2)(a)(v), 34(2)(b), 34(2A), 2(1)(e), 20, 12, 12(1)(a), 12(1)(b), 12(2), 12(5), 37, Fifth Schedule, Sixth Schedule, Seventh Schedule, Schedules V and VII
High Courts22 Apr 2024Dismissed
Suresh Chand Vs Vijay Shankar
Delhi High Court · (2024) 04 DEL CK 3769
Delhi Rent Control Act-Chapter IIIA, Section 14(1)(e), 14A, 14B to Section 14D, 25B, 25B(8)