High Courts23 Apr 2024Allowed

Delhi State Legal Services Authority Vs Annwesha Deb

Delhi High Court · (2024) 04 DEL CK 3797

Maternity Benefit Act, 1961-Section 2, 3(d), 3(d)(i), 3(d)(ii), 3(e), 3(n), 3(o), 5, 5(1), 17, 27Maternity Benefit (Amendment) Act, 2017-Section 3(n), 3(o)Legal Services Authorities Act, 1987-Section 4, 12, 12(a) to (h), 13, 29
High Courts23 Apr 2024Disposed Of

Fazila Sayyed Vs Union Of India & Ors.

Delhi High Court · (2024) 04 DEL CK 3774

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974-Section 3(1), 3(1)(i), 7(1)(a)Customs Act, 1962-Section 2(39), 104, 108Smugglers and Foreign Exchange Manipulators (Forfeiture of Property) Act, 1976
High Courts22 Apr 2024Dismissed

Ajit Kumar Vs State & Anr.

Delhi High Court · (2024) 04 DEL CK 4475

Negotiable Instruments Act, 1881-Section 138, 142, 139Code of Criminal Procedure, 1973-Section 251, 313, 281Evidence Act-Section 114(g)
High Courts22 Apr 2024Dismissed

Jatav Sudhar Samiti & Anr. Vs Sushma Mittal

Delhi High Court · (2024) 04 DEL CK 4299

Constitution of India-Article 227Delhi Rent Control Act, 1958-Section 14(1)(a)Code of Civil Procedure, 1908-Order VIII Rule 1, Proviso to Order VIII Rule 1, Section 151