High Courts24 Apr 2024Disposed Of
Radiant Cash Management Services Ltd Vs Assistant Commissioner Of State GST
Delhi High Court · (2024) 04 DEL CK 0221
Central Goods and Services Tax Act, 2017 — Section 73
COURT ARCHIVE
Delhi High Court judgments, 2024
11,287 judgments · page 376 of 565
High Courts24 Apr 2024Dismissed
Vaibhav Vs Jawaharlal Nehru University
Delhi High Court · (2024) 04 DEL CK 0216
Constitution of India, 1950 — Article 14, 226
High Courts24 Apr 2024Dismissed
Pawan Kumar Mathuri Vs Union Of India & Ors.
Delhi High Court · (2024) 04 DEL CK 0215
Constitution of India, 1950 — Article 226, 227
High Courts23 Apr 2024
Muniza Begum Alias Jahan Ara Vs Municipal Corporation Of Delhi & Ors.
Delhi High Court · (2024) 04 DEL CK 4375
The National Capital Territory of Delhi Laws (Special Provisions) Second (Amendment) Act, 2023
High Courts23 Apr 2024Disposed Of
Danish Infratech Pvt. Ltd. Vs Delhi Cantonment Board
Delhi High Court · (2024) 04 DEL CK 4373
Cantonments Act, 2006-Section 249, 248, 250Constitution of India-Article 226
High Courts23 Apr 2024Dismissed
Priya Das Vs Union Of India & Ors.
Delhi High Court · (2024) 04 DEL CK 4391
Constitution of India-Article 323-A, 226 and 227
High Courts23 Apr 2024Dismissed
Rakesh Yadav Vs Registrar Co-Operative Societies & Ors.
Delhi High Court · (2024) 04 DEL CK 4389
Constitution of India-Article 226Prohibition of Benami Property Transactions Act, 1988-Section 4(1)
High Courts23 Apr 2024Dismissed
Commissioner Of Police & Ors. Vs Sant Ram
Delhi High Court · (2024) 04 DEL CK 4415
Constitution of India-Articles 226, 227, 311(2)(b)Indian Penal Code-Sections 354(A), 294, 509The Sexual Harassment of Women at Workplace (Prevention, Prohibition and Redressal) Act, 2013-Section 11
High Courts23 Apr 2024Allowed
Sachin Vs Union Of India & Anr.
Delhi High Court · (2024) 04 DEL CK 4414
Constitution of India-Article 226, 227, 32
High Courts23 Apr 2024Allowed
D N Gandhi Vs Union Of India & Anr.
Delhi High Court · (2024) 04 DEL CK 4413
Constitution of India-Articles 226, 227
High Courts23 Apr 2024Disposed Of
Md Dilwar Hussain Vs Prof Nazim Husain Al-Jafri Registrar
Delhi High Court · (2024) 04 DEL CK 4440
High Courts23 Apr 2024Disposed Of
Vijay Khodaria & Anr. Vs Jagpal Singh & Ors.
Delhi High Court · (2024) 04 DEL CK 4437
DMC Act, 1957-Section 343, 344(1)The National Capital Territory of Delhi Laws (Special Provisions) Act, 2011
High Courts23 Apr 2024Dismissed
Mohit Yadav Vs State Of NCT, Delhi
Delhi High Court · (2024) 04 DEL CK 4477
Code of Criminal Procedure, 1973-Section 439NDPS Act-Sections 20, 29, 37, 52, 52A, 53, 57Indian Evidence Act, 1872
High Courts23 Apr 2024Disposed Of
Abdul Qaider Vs Narcotic Control Bureau
Delhi High Court · (2024) 04 DEL CK 4473
CrPC-Section 439NDPS Act-Section 8(c), 22(c), 29, 37, 67Drugs and Cosmetic Act-Schedule X
High Courts23 Apr 2024Dismissed
Inderjit Singh Vs Central Bureau Of Investigation & Anr.
Delhi High Court · (2024) 04 DEL CK 4469
IPC-Section 120-B, 419, 420, 467, 468, 471, 498Prevention of Corruption Act, 1947-Sections 5(1), 5(1)(e), 5(2)Mental Healthcare Act, 2017-Section 105
High Courts23 Apr 2024Allowed
Sumit Fagna Vs The State Of NCT Delhi & Anr.
Delhi High Court · (2024) 04 DEL CK 4500
Code of Criminal Procedure, 1973-Section 439Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 20, 22, 25, 37, 42, 53, 67Evidence Act-Section 25
High Courts23 Apr 2024Disposed Of
The Oriental Insurance Co Ltd Vs Ms. Seema & Ors.
Delhi High Court · (2024) 04 DEL CK 4355
Motor Vehicles Act, 1988-Section 173, 166, 140
High Courts23 Apr 2024Disposed Of
IFFCO Tokio General Ins. Co. Ltd. Vs Waslia & Ors.
Delhi High Court · (2024) 04 DEL CK 4353
Motor Vehicles Act, 1988-Section 173, 166, 140, 149(2)(a)(ii)Indian Penal Code, 1860-Section 279, 304A
High Courts23 Apr 2024Disposed Of
Bank Of India Vs M/s Sarvodhya Paper Mills Ltd
Delhi High Court · (2024) 04 DEL CK 4351
Companies Act, 1956-Section 481, 433, 434, 439, 454, 456Companies (Court) Rules, 1959-Rule 130
High Courts23 Apr 2024Disposed Of
The New India Assurance Co Ltd Vs Vinod Kumar & Ors
Delhi High Court · (2024) 04 DEL CK 4344
Motor Vehicles Act, 1988-Section 173