High Courts31 May 2024Dismissed

Sawhney Rubber Industries Vs Workmen

Delhi High Court · (2024) 05 DEL CK 3984

Constitution of India-Articles 226, 227Industrial Disputes Act, 1947-Section 25F, 10, 10(1), 2(k), 36, 2(j)Factory Act, 1948
High Courts31 May 2024Disposed Of

Rohit Vs State Of N.C.T. Of Delhi

Delhi High Court · (2024) 05 DEL CK 3722

Code of Criminal Procedure, 1973-Section 167, 167(2), 173(2), 173(8), 309, 436, 436A, 437, 439, 482Narcotic Drugs and Psychotropic Substances Act, 1985-Section 19, 21, 24, 25, 27A, 29, 36(1), 37, 37(1)(b), 37(1)(b)(ii), 52AIndian Penal Code, 1860-Section 115, 120-B
High Courts31 May 2024Dismissed

Shutham Electric Ltd. Vs Vaibhav Raheja & Anr.

Delhi High Court · (2024) 05 DEL CK 3688

Arbitration and Conciliation Act, 1996-Section 34, 11, 11(6), 11(8), 16, 21Code of Civil Procedure-Order 7, 8, 8 Rules 3 and 5, 12 Rule 6, 7 Rule 11, Section 151Limitation Act-Section 18
High Courts31 May 2024Dismissed

Asha Srivastava Vs Arun Srivastava & Ors.

Delhi High Court · (2024) 05 DEL CK 3686

Code of Civil Procedure, 1908-Order XXIII Rule 3Indian Succession Act, 1925-Section 63(a) & (b), 63(c)Indian Evidence Act, 1872-Section 68, 114(e)