COURT ARCHIVE

Delhi High Court judgments, 2024

11,287 judgments · page 297 of 565

High Courts04 Jun 2024Dismissed

Amandeep Singh Dhall Vs Central Bureau Of Investigation

Delhi High Court · (2024) 06 DEL CK 0003

Code of Criminal Procedure, 1973 — Section 161, 164, 439Indian Penal Code, 1860 — Section 120B, 447APrevention of Corruption Act, 1988 — Section 7, 7A, 8

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High Courts04 Jun 2024Dismissed

Hemica Rani Singh Vs National Medical Commission & Anr.

Delhi High Court · (2024) 06 DEL CK 0001

Constitution of India, 1950 — Article 142Indian Medical Council Act, 1956 — Section 13, 13(4A), 13(4B), 33Screening Test Regulations, 2002 — Regulation 4(2)

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High Courts03 Jun 2024Dismissed

Ajay Vs Employees State Insurance Corporation & Anr.

Delhi High Court · (2024) 06 DEL CK 1836

Employees' State Insurance Act, 1948-Section 2(11)(iii)Constitution of India-Article 14, 32, 226, 233(2), 309Rajasthan Medical Services (Collegiate Branch) Rules, 1962-Rule 11(1), 12

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High Courts03 Jun 2024Dismissed

Vibhuti Negi Vs National Testing Agency & Anr.

Delhi High Court · (2024) 06 DEL CK 1826

Constitution of India-Article 226

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High Courts03 Jun 2024Dismissed

Vibhuti Negi Vs National Testing Agency & Anr

Delhi High Court · (2024) 06 DEL CK 0026

Constitution of India, 1950 — Article 226

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High Courts01 Jun 2024Dismissed

Primatel Fibcom Ltd Vs Indian Oil Corporation Limited & Ors.

Delhi High Court · (2024) 06 DEL CK 1828

Constitution of India-Article 226

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High Courts01 Jun 2024Dismissed

Saddam Ali Vs Union Of India & Ors.

Delhi High Court · (2024) 06 DEL CK 1834

Constitution of India-Article 323-A, 226 and 227

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High Courts01 Jun 2024Dismissed

Capt Raminder Singh Wadhwa Vs Axis Bank Limited & Ors.

Delhi High Court · (2024) 06 DEL CK 1833

Constitution of India-Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 26-D, 26-E, 27(c), 27, 23(1)Transfer of Property Act, 1882-Section 48

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High Courts01 Jun 2024Dismissed

Mr Bharat Bharara Vs Municipal Corporation Of Delhi & Ors.

Delhi High Court · (2024) 06 DEL CK 1832

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High Courts01 Jun 2024Disposed Of

MS JBMD Enterprises Vs The Sr Dy. CGDA An And & Ors.

Delhi High Court · (2024) 06 DEL CK 1831

Constitution of India-Article 226

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High Courts01 Jun 2024

Raksha Sehgal Vs Axis Bank Ltd & Ors.

Delhi High Court · (2024) 06 DEL CK 1830

Constitution of India-Article 226

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High Courts01 Jun 2024Disposed Of

Federation Of Saritavihar Resident Welfare Association Vs Union Of India & Ors.

Delhi High Court · (2024) 06 DEL CK 1829

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High Courts01 Jun 2024Disposed Of

NACOF Vs Union Of India & Ors.

Delhi High Court · (2024) 06 DEL CK 1835

Constitution of India-Article 226

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High Courts31 May 2024Dismissed