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Delhi High Court judgments, 2024

11,287 judgments · page 298 of 565

High Courts31 May 2024Dismissed

Meghana T. V. Vs Union Of India

Delhi High Court · (2024) 05 DEL CK 4407

Constitution of India-Article 226, 226(2)Companies Act, 2013-Section 213, 221, 213(b)National Company Law Tribunal Rules, 2016-Rules 11, 74
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High Courts31 May 2024Partly Allowed

K S Dhingra Vs Union Of India & Ors.

Delhi High Court · (2024) 05 DEL CK 4456

Central Civil Services (Pension) Rules, 1972-Rule 70, 70(2), 70(3), 33, Note 10 to Rule 33, Note 7 to Rule 33, 3(g)Electricity Act, 2003-Section 98, 99, 99(2), 100(2), 79Comptroller and Auditor General’s (Duties, Powers and Conditions of Service) Act, 1971-Section 19(2)
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High Courts31 May 2024Dismissed

Atlas Logistic Pvt Ltd Vs Mr Jitendra Kumar

Delhi High Court · (2024) 05 DEL CK 3979

Constitution of India-Articles 226, 227, 136Industrial Disputes Act, 1947-Section 2(2), 25, 25-B, 25-D, 25-F, 25-H, 11-A, 17APayment of Wages Act-Section 13A(1), Sub-Clause (2)
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