High Courts07 Jun 2024Disposed Of

New Avantika CGHS Society Vs DDA

Delhi High Court · (2024) 06 DEL CK 0025

Constitution of India, 1950 — Article 226Delhi Development Authority (Disposal of Developed Nazul Land) Rules, 1981 — Rule 4(2), 5, 6, 8, 20Delhi Development Act, 1957 — Section 22, 22(3), 56(2)(i)
High Courts07 Jun 2024Disposed Of

Kuldeep & Ors Vs State Govt. Of Nct

Delhi High Court · (2024) 06 DEL CK 0018

Constitution of India, 1950 — Article 32, 226Code of Criminal Procedure, 1973 — Section 433A, 438, 482Indian Penal Code, 1860 — Section 302, 364
High Courts07 Jun 2024Disposed Of

Parvej Khan Vs State Govt. Of Nct

Delhi High Court · (2024) 06 DEL CK 0017

Constitution of India, 1950 — Article 21Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 21, 29, 37, 37(1)(b)(ii), 41, 42, 42(1), 42(2), 43, 61, 85