High Courts22 Jul 2024Disposed Of
Nisha Sharma Vs Siddharth Sharma
Delhi High Court · (2024) 07 DEL CK 2527
COURT ARCHIVE
Delhi High Court judgments, 2024
11,287 judgments · page 256 of 565
High Courts22 Jul 2024Disposed Of
Vishal Rana & Anr. Vs M/S Vaishno Ville Pvt. Ltd.
Delhi High Court · (2024) 07 DEL CK 2530
High Courts22 Jul 2024Dismissed
Pramod Kumar Gupta Vs Vijay Kumar & Anr.
Delhi High Court · (2024) 07 DEL CK 2531
Delhi Rent Control Act-Third Schedule, Chapter-IIIA, Section 25B, 25B(9)CPCConstitution of India-Article 227
High Courts22 Jul 2024Disposed Of
Jos Chiramel Vs National Highways Authority Of India
Delhi High Court · (2024) 07 DEL CK 2532
CPC-Order VI Rule 16, VII Rule 16
High Courts22 Jul 2024Disposed Of
Mr Vineet Bhutani Vs Mrs Nadiya Mehra
Delhi High Court · (2024) 07 DEL CK 2535
High Courts22 Jul 2024Disposed Of
S.B. Enterprises, Delhi Vs Shree Ganesh Steel Traders
Delhi High Court · (2024) 07 DEL CK 2536
High Courts22 Jul 2024Disposed Of
Subhash Chander Vs Deepak Kathuria
Delhi High Court · (2024) 07 DEL CK 2511
Delhi Rent Control Act, 1958-Section 14(1)(e), Chapter IIIA
High Courts22 Jul 2024Disposed Of
Vinod Kumar Mehta & Anr. Vs Anjana Narula
Delhi High Court · (2024) 07 DEL CK 2538
High Courts22 Jul 2024Disposed Of
Vimal Kumar Pathak Vs Harpeet Singh
Delhi High Court · (2024) 07 DEL CK 2539
CPC-Order XII Rule 6
High Courts22 Jul 2024Dismissed
New India Assurance Company Ltd Vs Saurabh Khanna & Ors
Delhi High Court · (2024) 07 DEL CK 2596
Motor Vehicles Act, 1988-Chapter XI, Section 2(9), 2(30), 140, 149, 149(2), 149(2)(a)(ii), 149(4) with proviso, 149(5), 149(7), 163A, 165, 166, 168, 168(3), 173, 174
High Courts22 Jul 2024Dismissed
Huma Saad Vs Ashok Kumar Khattar
Delhi High Court · (2024) 07 DEL CK 2341
Code of Civil Procedure, 1908-Order VIII Rule 1A, VII Rule 14, VIII Rule 1Constitution of India-Article 227
High Courts22 Jul 2024Disposed Of
Narender Singh & Anr. Vs Union Of India & Ors.
Delhi High Court · (2024) 07 DEL CK 2340
Constitution of India-Article 226, 14
High Courts22 Jul 2024Allowed
Suresh Kumar & Ors. Vs Krishan Kanhaya
Delhi High Court · (2024) 07 DEL CK 2339
Code of Civil Procedure, 1908-Section 151Constitution of India-Article 227DRC Act-Section 14(1)(e), 25-B
High Courts22 Jul 2024Allowed
Sudesh Anil Vs Anil Arora & Ors.
Delhi High Court · (2024) 07 DEL CK 2338
Constitution of India-Article 227Code of Civil Procedure, 1908-Order VI Rule 17, XLVII Rule 1, Section 114
High Courts22 Jul 2024Partly Allowed
Darshan Lal Vs Sunny & Ors.
Delhi High Court · (2024) 07 DEL CK 2281
Motor Vehicles Act, 1988-Section 173, 168, 169, 194 (1A)Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995-Section 2(i)Motor Vehicles (Driving) Regulations, 2017-Regulation 35
High Courts22 Jul 2024Allowed
Davinder Singh Chauhan Vs Shivani Kumar Rawat & Ors.
Delhi High Court · (2024) 07 DEL CK 2276
The Motor Vehicles Act, 1988-Section 173Indian Penal Code, 1860-Sections 279, 338Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995
High Courts22 Jul 2024Disposed Of
RBCL Piletech Infra Vs Bholasingh Jaiprakash Construction Limited & Ors.
Delhi High Court · (2024) 07 DEL CK 2219
Arbitration and Conciliation Act, 1996-Section 11(6), 21, 45, 8, 44, 12(2), Schedule ICode of Civil Procedure, 1908
High Courts22 Jul 2024Disposed Of
M/s PNSC Infrastructure Pvt Ltd Vs Jamia Millia Islamia
Delhi High Court · (2024) 07 DEL CK 2209
Arbitrator and Conciliation Act, 1996-Fourth Schedule, Section 12(2)
High Courts22 Jul 2024Dismissed
ADO (India) Private Limited Vs Umritha Infrastructure Development LLP
Delhi High Court · (2024) 07 DEL CK 2208
High Courts22 Jul 2024Dismissed
Extramarks Education India Pvt. Ltd. Vs Eureka International School & Anr.
Delhi High Court · (2024) 07 DEL CK 2206