High Courts23 Jul 2024Dismissed
Gulkesh Kumar Vs The State NCT Of Delhi
Delhi High Court · (2024) 07 DEL CK 2741
IPC-Sections 302, 201Cr.P.C-Section 161
COURT ARCHIVE
Delhi High Court judgments, 2024
11,287 judgments · page 255 of 565
High Courts23 Jul 2024Dismissed
Sanchit Gupta Vs Union Of India & Anr.
Delhi High Court · (2024) 07 DEL CK 2764
Constitution of India-Article 226, 19(1), 19(1)(a), 19(1)(b), 19(1)(c), 14, 21Information Technology Act, 2000-Section 79Information Technology (Intermediary Guidelines and Digital Media Ethics Code) Rules, 2021
High Courts23 Jul 2024Disposed Of
Sh. Om Prakash Vs Government Of Nct Of Delhi & Anr.
Delhi High Court · (2024) 07 DEL CK 2762
Constitution of India-Article 14, 226Maintenance and Welfare of Parents and Senior Citizens Act, 2007
High Courts23 Jul 2024Dismissed
JV Creatives Pvt. Ltd. Vs Principal Additional Director General, DGGI, Gurugram Zonal Unit, Gurugram & Anr.
Delhi High Court · (2024) 07 DEL CK 2801
Central Goods and Services Tax Act, 2017-Section 83
High Courts23 Jul 2024Allowed
Manju Somani Vs Income Tax Officer Ward-70(1) & Ors.
Delhi High Court · (2024) 07 DEL CK 2012
Income-tax Act, 1961-Section 131, 132, 132A, 133A, 143(1)(a), 147, 148, Explanation 1 to Section 148, Explanation 2 to Section 148, 148A, 148A(a), 148A(b), 148A(c), 148A(d), 149, 149(1), 149(1)(b), 151, 151(ii), 153A, 153B, 153CFinance Act, 2021Relaxation Act, 2020-Section 3(1)
High Courts23 Jul 2024Disposed Of
Shobha Rani Vs Commissioner Of Delhi Goods And Services Tax & Anr.
Delhi High Court · (2024) 07 DEL CK 2007
Central Goods and Services Tax Act, 2017-Section 29(2)
High Courts22 Jul 2024Allowed
Trans Engineers India Private Limited Vs Otsuka Chemicals (India) Private Limited
Delhi High Court · (2024) 07 DEL CK 2361
Arbitration and Conciliation Act, 1996-Section 34, 34(2)(b)(ii), 34(2A), 28(3)
High Courts22 Jul 2024Disposed Of
Rajatarangini India Media Private Limited & Anr. Vs Sanjay Sharma & Ors.
Delhi High Court · (2024) 07 DEL CK 2371
CPC-Section 149, 151, Order XXXIX Rule 1 and 2, XXXIX Rule 3Delhi High Court (Original Side) Rules, 2018Constitution of India-Article 21
High Courts22 Jul 2024Disposed Of
Emami Ltd. Vs Dabur India Ltd.
Delhi High Court · (2024) 07 DEL CK 2372
Trade Marks Act, 1999-Sections 47 and 57
High Courts22 Jul 2024Disposed Of
Anwar Omaish Vs State NCT Of Delhi
Delhi High Court · (2024) 07 DEL CK 2382
Code of Criminal Procedure, 1973-Section 439Indian Penal Code-Sections 302, 120B, 201, 411, 34Arms Act-Sections 25, 27
High Courts22 Jul 2024
Rakesh Jagdish Kalra @ Rakesh Kalra Vs The India Today Group & Ors.
Delhi High Court · (2024) 07 DEL CK 2385
Delhi High Court (Original Side) Rules, 2018CPC-Order XXXIX Rules 1 & 2, Section 151, XXXIX Rule 3IPC-Sections 176, 201, 202, 336, 334
High Courts22 Jul 2024Disposed Of
Sandeep Vs State (NCT Of Delhi)
Delhi High Court · (2024) 07 DEL CK 2386
CrPC-Section 439, 161IPC-Sections 302/147/148/149/86/353/332/34Delhi Prison Rules, 2018
High Courts22 Jul 2024Disposed Of
Ramesh Chand Jain Vs Central Bureau Investigation
Delhi High Court · (2024) 07 DEL CK 2391
Cr.P.C.-Section 439Prevention of Corruption Act-Section 7IPC-Section 120-B
High Courts22 Jul 2024Dismissed
The Lt Governor Of Delhi & Ors. Vs Delhi Tamil Education Association (Retd) Through Its Secretary
Delhi High Court · (2024) 07 DEL CK 2405
Letters Patent Act, 1866-Clause XConstitution of India-Article 30(1)Delhi Schools Education Rules, 1973-Rule 59(2)(r), 59, 96(3)
High Courts22 Jul 2024Dismissed
Sunil Kumar Vs State & Ors.
Delhi High Court · (2024) 07 DEL CK 2442
IPC-Sections 34, 120-B, 420, 468, 471Code of Criminal Procedure-Sections 227, 228, 239, 397, 401, 482
High Courts22 Jul 2024Allowed
Nitin Rathore Vs State NCT Of Delhi
Delhi High Court · (2024) 07 DEL CK 2446
Code of Criminal Procedure, 1973-Section 439Narcotics Drugs & Psychotropic Substances Act, 1985-Sections 22, 29, 37, 50Constitution of India
High Courts22 Jul 2024Allowed
Ashok Sharma Vs State Of NCT Of Delhi
Delhi High Court · (2024) 07 DEL CK 2448
Code of Criminal Procedure, 1973-Section 439Indian Penal Code, 1860-Section 420, 406, 409, 120BMulti-State Cooperative Societies Act, 2002-Clause 117(2)
High Courts22 Jul 2024Dismissed
Ruchi Panwar Vs Government Of N.C.T Delhi & Ors.
Delhi High Court · (2024) 07 DEL CK 2465
High Courts22 Jul 2024Dismissed
Municipal Corporation Of Delhi Vs Rajender Swaroop Sharma
Delhi High Court · (2024) 07 DEL CK 2470
Constitution of India-Article 226
High Courts22 Jul 2024Dismissed
Rajesh Rai Vs Khajan Singh@ Durveen Singh & Anr.
Delhi High Court · (2024) 07 DEL CK 2521
Employees' Compensation Act, 1923-Section 2(n), 3, 4, 4(1)(c), 4(1)(d), 4(2A), 4A, 4A(1), 4A(2), 4A(3), 4A(3)(b), 10, 19, 22, 30Code of Civil Procedure, 1908-Section 96Reserve Bank of India Act, 1934-Second Schedule