COURT ARCHIVE

Delhi High Court judgments, 2024

11,287 judgments · page 258 of 565

High Courts19 Jul 2024

National Council For Teacher Education & Anr. Vs Doon Valley Institute Of Education

Delhi High Court · (2024) 07 DEL CK 2403

Letters Patent Act, 1866-Clause XSocieties Registration Act, 1860National Council for Teacher Education Regulations, 2014

High Courts19 Jul 2024Dismissed

Manoranjan Singh Vs Ved Prakash Kaushik

Delhi High Court · (2024) 07 DEL CK 2441

Code of Criminal Procedure, 1973-Section 397, 401, 313Negotiable Instruments Act, 1881-Section 138, 118(a), 139, 118

High Courts19 Jul 2024Disposed Of

Court On Its Own Motion Vs State

Delhi High Court · (2024) 07 DEL CK 2510

Constitution of India-Article 226

High Courts19 Jul 2024Disposed Of

Hari Singh Yadav & Anr. Vs Ram Kumar Gupta Deceased Through LR.

Delhi High Court · (2024) 07 DEL CK 2526

High Courts19 Jul 2024Dismissed

Ramin Kumar Mittal Vs Brij Dwivedi

Delhi High Court · (2024) 07 DEL CK 2528

Constitution of India-Article 227CPC-Order XXXVII Rule 3(7)

High Courts19 Jul 2024Dismissed

Sachin Kumar Vs Central Reserve Police Force Through Union Of India

Delhi High Court · (2024) 07 DEL CK 2618

Constitution of India-Article 226

High Courts19 Jul 2024

Shyam Lal Bansal Vs Nirmal Bansal & Ors.

Delhi High Court · (2024) 07 DEL CK 2622

High Courts19 Jul 2024Disposed Of

Ajay Singh Vs State NCT Of Delhi & Anr.

Delhi High Court · (2024) 07 DEL CK 2317

Code of Criminal Procedure, 1973-Section 482IPC-Section 354

High Courts19 Jul 2024Disposed Of

Vikrant Tomar & Ors. Vs State Of NCT Of Delhi & Anr.

Delhi High Court · (2024) 07 DEL CK 2308

Code of Criminal Procedure, 1973-Section 482IPC-Sections 498A/406/34Dowry Prohibition Act-Section 4

High Courts19 Jul 2024Dismissed

UP State Road Transport Corporation Vs Santosh Kumar & Anr

Delhi High Court · (2024) 07 DEL CK 2275

Motor Vehicles Act, 1988-Section 173, 166, 163A, 160Cr.P.C-Section 173

High Courts19 Jul 2024Dismissed

Sushil Kumar Patney Vs Shakuntala Devi & Ors.

Delhi High Court · (2024) 07 DEL CK 2273

Code of Civil Procedure, 1908-Section 115, Order VII Rule 7, VII Rule 11

High Courts19 Jul 2024Disposed Of

J.S. Builder Vs Dr. Girish Gupta

Delhi High Court · (2024) 07 DEL CK 2217

Arbitration and Conciliation Act, 1996-Section 11(6), 12, 21

High Courts19 Jul 2024Disposed Of

Accelerate Productx Ventures Private Limited Vs Reejh Essentials

Delhi High Court · (2024) 07 DEL CK 2216

Arbitration and Conciliation Act, 1996-Section 11(6), 9, 21, 12

High Courts19 Jul 2024Allowed

Jitender Kumar Govt. Contractors & Engineers Vs Public Works Departments

Delhi High Court · (2024) 07 DEL CK 2210

Arbitration and Conciliation Act, 1996-Section 11(6), 12, Fourth Schedule

High Courts19 Jul 2024

IIDL(IFCI Infrastucture Development Ltd) Vs Subir Engineering Works (P) Ltd & Anr.

Delhi High Court · (2024) 07 DEL CK 2142

Arbitration and Conciliation Act, 1996-Section 34, 28(3)The Indian Contract Act, 1872-Section 62

High Courts19 Jul 2024Dismissed

Subir Engineering Works (P)Ltd. Vs IIDL (IFCL Infrastructure Development Ltd) & Anr.

Delhi High Court · (2024) 07 DEL CK 2127

Arbitration and Conciliation Act, 1996-Section 34, 31(7)(a), 28(3)Indian Contract Act 1882-Section 63

High Courts19 Jul 2024Dismissed

Sanjeev Gupta Vs The Secretary General

Delhi High Court · (2024) 07 DEL CK 2096

Constitution of India-Article 226Supreme Court Rules, 2013

High Courts19 Jul 2024Dismissed

Hemani Malhotra Vs High Court Of Delhi & Ors.

Delhi High Court · (2024) 07 DEL CK 2061

Constitution of India-Article 226, 14, 19, 21, 275, 233(2), 309Delhi Higher Judicial Service Rules, 1970-Rule 2(b), 2(d), 5(2), 7, 7(a), 8, 8(2), 8(4), 16, 16(1), 16(2), 17RTI Act, 2005

High Courts19 Jul 2024Disposed Of

Dr. Priya Darshan Gupta Vs Anoop Gupta

Delhi High Court · (2024) 07 DEL CK 2156

High Courts19 Jul 2024Dismissed

Lokesh Rani Vs Union Of India & Ors.

Delhi High Court · (2024) 07 DEL CK 2155