High CourtsSingle Bench(2024) 07 DEL CK 2206

Extramarks Education India Pvt. Ltd. vs Eureka International School & Anr.

Delhi High Court · Decided on 22 July 2024

HON’BLE JUDGES
C. Hari Shankar, J
RESULT
Dismissed
CASE NUMBER
ARB.P. 54/2023

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Judgment

2 paragraphs · 24 words
1.

Mr. Ankit Parashar, learned Counsel for the petitioner, seeks, on instructions, to withdraw the petition.

2.

The petition is accordingly dismissed as withdrawn.