High Courts09 Oct 2024Disposed Of
Ms. Shefali Koul Vs Mohd Rafiq Mir & Ors.
Delhi High Court · (2024) 10 DEL CK 1945
Code of Civil Procedure, 1908-Order XXXVII, VI Rule 17, XXXVII Rule 3(6), XXXVII Rule 1(2), Section 34
COURT ARCHIVE
Delhi High Court judgments, 2024
11,287 judgments · page 122 of 565
High Courts09 Oct 2024Dismissed
M.S. Balakrishnan & Anr. Vs Registrar Of Coop Societies & Ors.
Delhi High Court · (2024) 10 DEL CK 1955
Constitution of India-Article 226Delhi Cooperative Societies Act, 2003-Section 62(1), 62DCS Rules, 2007
High Courts09 Oct 2024Dismissed
BCC Developers & Promoters Pvt. Ltd. Vs Bhupender Singh & Anr.
Delhi High Court · (2024) 10 DEL CK 2272
Arbitration & Conciliation Act, 1996-Section 37, 9, 9(2)Delhi High Court Act, 1966-Section 10
High Courts09 Oct 2024Dismissed
Satish Sharma Vs State (Gnctd) & Ors.
Delhi High Court · (2024) 10 DEL CK 1969
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Code of Criminal Procedure, 1973-Section 200, 202, 397, 397(1), 397(3), 401, 482, 483Indian Penal Code, 1860-Section 120B, 166, 167, 347, 350, 354, 362, 376, 385, 406, 498A
High Courts09 Oct 2024Allowed
Santosh Kumari Vs Rohit Gulati
Delhi High Court · (2024) 10 DEL CK 2004
Code of Civil Procedure-Section 96Negotiable Instruments Act-Section 138IPC-Section 380
High Courts09 Oct 2024Dismissed
Kelvin Air Conditioning And Ventilation System Private Limited Vs Triumph Reality Private Limited
Delhi High Court · (2024) 10 DEL CK 2039
Constitution of India-Article 226, 227Arbitration & Conciliation Act, 1996-Section 5, 16
High Courts09 Oct 2024Disposed Of
Govind T. Samani Vs Amarraj Singh Sehmi & Anr.
Delhi High Court · (2024) 10 DEL CK 2041
Consumer Protection Act, 1986-Section 27Consumer Protection Act, 2019-Section 72Code of Criminal Procedure, 1973
High Courts09 Oct 2024Allowed
Tarun Nayar Vs M/s Emta Coal Limited & Anr.
Delhi High Court · (2024) 10 DEL CK 2048
CPC-Order IX Rule 9
High Courts09 Oct 2024Dismissed
Ganesh Prashad Vs Nawal Kishore Soni
Delhi High Court · (2024) 10 DEL CK 2050
The Evidence Act-Section 101
High Courts09 Oct 2024Disposed Of
Girish Kapoor & Anr. Vs Roop Kishore Rastogi
Delhi High Court · (2024) 10 DEL CK 2051
Delhi Rent Control Act, 1958-Section 14(1)(a) and (b)
High Courts09 Oct 2024Disposed Of
M/S K K Anand Infrastructre Pvt Ltd Vs M/S SNS Contracts Pvt Ltd
Delhi High Court · (2024) 10 DEL CK 2052
High Courts09 Oct 2024Disposed Of
Roopdeep Singh And Ors Vs Tajinder Kaur
Delhi High Court · (2024) 10 DEL CK 2054
High Courts09 Oct 2024
Teena Rana Vs Sh. Naresh Kumar & Ors.
Delhi High Court · (2024) 10 DEL CK 2144
Contempt of Courts Act, 1971-Sections 11 & 12
High Courts09 Oct 2024Allowed
Pawanjit Singh Bawa Vs The State (NCT Of Delhi)
Delhi High Court · (2024) 10 DEL CK 1720
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Delhi Prevention of Defacement of Public Property Act, 2007-Section 3Constitution of India-Article 21
High Courts09 Oct 2024Disposed Of
Lal Bahadur Pandey @ Santosh Pandey Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2024) 10 DEL CK 1742
Code of Criminal Procedure, 1973-Section 482IPC-Section 380, 411, 34
High Courts09 Oct 2024Disposed Of
Sandeep Kumar Gautam & Ors. Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2024) 10 DEL CK 1744
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528IPC-Sections 498A/406/34Hindu Marriage Act-Section 13B(2)
High Courts09 Oct 2024Disposed Of
Hemant Gaur & Anr. Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2024) 10 DEL CK 1745
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528IPC-Sections 324, 341, 506, 34, 323
High Courts09 Oct 2024Dismissed
Union Of India & Ors. Vs Sunil Kumar Rathee
Delhi High Court · (2024) 10 DEL CK 1813
High Courts09 Oct 2024Disposed Of
Staff Selection Commission & Ors. Vs Km Lalita
Delhi High Court · (2024) 10 DEL CK 2165
High Courts09 Oct 2024Dismissed
Vanshika Dhingra & Ors. Vs Shubham Pal & Ors.
Delhi High Court · (2024) 10 DEL CK 2166