High Courts14 Oct 2024Disposed Of
Nitin Arora Vs Ritu Seth
Delhi High Court · (2024) 10 DEL CK 2055
CPC-Section 151
COURT ARCHIVE
Delhi High Court judgments, 2024
11,287 judgments · page 120 of 565
High Courts14 Oct 2024Dismissed
Raj Bala Garg Vs Naveen Bhatia & Ors.
Delhi High Court · (2024) 10 DEL CK 2056
Specific Relief Act, 1963-Section 6, 41(h), 41(i)CPC-Order VII Rule 11, Section 11, 151
High Courts14 Oct 2024Disposed Of
Provat Kumar Pal Vs Dr. Nilabha Bhaduri & Anr
Delhi High Court · (2024) 10 DEL CK 2057
Constitution of India-Article 227
High Courts14 Oct 2024Disposed Of
Rajnibhai H Doshi Since Deceased Though Lrs Vs Mahendra Kumar Narrottam Das Gandhi Since Deceased Through Lrs
Delhi High Court · (2024) 10 DEL CK 2058
Constitution of India-Article 227
High Courts14 Oct 2024Disposed Of
M/s Savita Oil Technologies Limited Vs M/s North Eastern Carrying Corporation Limited
Delhi High Court · (2024) 10 DEL CK 2059
High Courts14 Oct 2024Disposed Of
Sushil Kumar Sahdev Vs M/S S.K Finance And Leasing Co. & Anr.
Delhi High Court · (2024) 10 DEL CK 2060
Arbitration and Conciliation Act, 1996-Section 8CPC-Order VI Rule 17, Section 151
High Courts14 Oct 2024Disposed Of
S.B. Enterprises Vs Shree Ganesh Steel Traders
Delhi High Court · (2024) 10 DEL CK 2061
Constitution of India-Article 227
High Courts14 Oct 2024Disposed Of
Dr. Rakesh Kishore Vs Mr. Naresh Saxena & Ors.
Delhi High Court · (2024) 10 DEL CK 2143
Delhi Cooperative Societies Rules, 1973-Rule 77Contempt of Courts Act, 1971-Section 202
High Courts14 Oct 2024Dismissed
Rakesh Kishore Vs Naresh Saxena & Ors.
Delhi High Court · (2024) 10 DEL CK 2145
Contempt of Courts Act, 1971-Section 201
High Courts14 Oct 2024Dismissed
S. P. Rath Vs Union Of India (Through The Director General, Shashahtra Seema Bal (SSB))
Delhi High Court · (2024) 10 DEL CK 2160
Constitution of India-Article 226Central Civil Services – Travelling Allowance RulesSSB Act, 2007-Section 58(1)
High Courts14 Oct 2024Disposed Of
J Vs The State (NCT Of Delhi) & Anr.
Delhi High Court · (2024) 10 DEL CK 1736
Code of Criminal Procedure, 1973-Section 482, 164IPC-Section 363, 376, 366, 367, 380POCSO Act-Section 4
High Courts14 Oct 2024Disposed Of
Gaurav Bakshi & Ors. Vs State Govt. Of NCT Of Delhi & Ors.
Delhi High Court · (2024) 10 DEL CK 1746
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528IPC-Sections 498A, 406, 34Hindu Marriage Act-Section 13B(2)
High Courts14 Oct 2024Disposed Of
Shri Bhagwan Alias Bhokad & Ors. Vs State Govt. Of NCT Of Delhi & Ors.
Delhi High Court · (2024) 10 DEL CK 1747
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528IPC-Sections 323, 325, 345, 354, 506, 509, 34Code of Criminal Procedure-Section 482
High Courts14 Oct 2024Disposed Of
Mukesh Kumar Vs State (NCT Of Delhi) & Anr.
Delhi High Court · (2024) 10 DEL CK 1748
Code of Criminal Procedure, 1973-Section 482IPC-Sections 354A/354D/506
High Courts14 Oct 2024Disposed Of
Rohit Soni & Ors. Vs State Nct Of Delhi & Anr.
Delhi High Court · (2024) 10 DEL CK 1750
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528IPC-Sections 498A, 406, 34Hindu Marriage Act-Section 13B(2)
High Courts14 Oct 2024Dismissed
Mahanagar Telephone Nigam Limited Vs Union Of India & Anr
Delhi High Court · (2024) 10 DEL CK 2167
Recruitment Rules-Rule 10, 11, 13
High Courts14 Oct 2024Allowed
Dal Singh & Ors. Vs Union Of India & Ors.
Delhi High Court · (2024) 10 DEL CK 2170
CCS (Revised Pay) Rules, 2008-Part-C, Section-II
High Courts14 Oct 2024
Roshan Lal Dhanka Vs Union Of India & Ors.
Delhi High Court · (2024) 10 DEL CK 1636
Rights of Persons with Disabilities Act, 2016Regulations on Graduate Medical Education, 1997-Appendix H-1Regulations on Graduate Medical Education (Amendment), 2019-Appendix H
High Courts14 Oct 2024Dismissed
Jitender Gupta Vs Ritu Gupta & Ors.
Delhi High Court · (2024) 10 DEL CK 1637
Commercial Courts Act, 2015-Section 2(1)(c)(xv)Indian Partnership Act, 1932-Section 42(c), 46
High Courts14 Oct 2024Dismissed
Anil Kumar Maggu Vs Food Corporation Of India
Delhi High Court · (2024) 10 DEL CK 1640