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Delhi High Court judgments, 2024

11,287 judgments · page 119 of 565

High Courts15 Oct 2024Partly Allowed

Anita Pawar & Ors. Vs Soma Devi Jain

Delhi High Court · (2024) 10 DEL CK 1578

Delhi Rent Control Act, 1958-Section 14(1)(e), 14(6), 25BCode of Civil Procedure, 1908-Section 2(11), 151, Order 22 Rule 4, 41 Rule 27Hindu Succession Act, 1956
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High Courts15 Oct 2024Dismissed

Mohd Arshad & Ors. Vs Syed Mohd Yahaya Nizami

Delhi High Court · (2024) 10 DEL CK 1481

Delhi Rent Control Act, 1958-Section 14, 14(1)(a), 14(1)(e), 14-A, 14-B, 14-C, 14-D, 15(1), 15(2), 15(7), 21, 25, 25-A, 25-B, 25-B(8), 25-B(9), 25-B(10), 37, 38, 39, 42, Chapter II, Chapter III-A, Chapter III-BCode of Civil Procedure, 1908-Order XLVII of the First Schedule, 9 Rule 13Delhi Rent Control Rules, 1959-Rule 23
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High Courts14 Oct 2024Dismissed

Shiv Charan Vs Bal Kishan Singh & Anr.

Delhi High Court · (2024) 10 DEL CK 1896

Code of Civil Procedure, 1908-Order XXII Rule 1, XXII Rule 3(1), XXII Rule 3(2), XXII Rule 3, XXII Rule 9(1), XXII Rule 9(2), XXII Rule 9(3)Limitation Act, 1963-Article 120 of Schedule 1(A), Section 5Indian Limitation Act, 1877-Section 5
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High Courts14 Oct 2024Dismissed

RR Vs State

Delhi High Court · (2024) 10 DEL CK 1967

Indian Penal Code, 1860-Sections 302, 365, 397Code of Criminal Procedure, 1973-Sections 161, 397, 482Juvenile Justice (Care and Protection of Children) Act, 2015-Sections 14, 15, 18, 19, 21, 24(1), 24(2), 74, 101
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High Courts14 Oct 2024Dismissed

Shri D.V. Singh Vs Mrs. Usha Jain

Delhi High Court · (2024) 10 DEL CK 1988

Code of Civil Procedure, 1908-Order VII Rule 11Delhi Cooperative Societies Act, 2003-Section 70Indian Evidence Act, 1872-Section 126 to Section 129
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