Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 13(2), 13(8)Arbitration and Conciliation Act, 1996-Section 9, 11, 12(2), 17Recovery of Debts Due to Banks and Financial Institutions Act, 1993

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High Courts14 Oct 2024Disposed Of

Alcatel Lucent India Limited Vs Deputy Commissioner Of Income Tax & Anr

Delhi High Court · (2024) 10 DEL CK 1510

Income Tax Act, 1961-Section 260A, 143(3), 144C, 92CA(3), 133(6)

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High Courts14 Oct 2024Dismissed

The Pr. Commissioner Of Income Tax -7 Vs Sabic India Pvt Ltd.

Delhi High Court · (2024) 10 DEL CK 1502

Income Tax Act, 1961-Section 260A, 143(3), 144C(13), 143(2), 92CAIncome Tax Rules, 1962-Rule 10B(1), 10B(1)(f), 10AB

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High Courts14 Oct 2024Disposed Of

Mr. Salees Ahmed Niyazi & Ors. Vs UOI & Ors.

Delhi High Court · (2024) 10 DEL CK 1482

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High Courts14 Oct 2024Partly Allowed

Interdigital Technology Corporation & Ors. Vs Guangdong Oppo Mobile Telecommunications Corp. Ltd. & Ors.

Delhi High Court · (2024) 10 DEL CK 1471

Code of Civil Procedure, 1908-Order XI Rule 1(1), XI Rule 1(3), XI Rule 1(4), XI Rule 1(5), XIII Rule 2, 39 Rule 1Commercial Courts Act, 2015-Order XI Rule 1(5)Original Side Rules-Rule 24

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High Courts14 Oct 2024Disposed Of

Shri Bhagwan & Ors. Vs The State Of NCT Of Delhi & Ors.

Delhi High Court · (2024) 10 DEL CK 1469

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528IPC-Sections 323, 354, 509, 34Code of Criminal Procedure-Section 482

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High Courts09 Oct 2024Dismissed

Smt. Nirmala Devi (D) Through Her LR Smt. Ilashree Nath Gupta Vs Smt. Kamla Gupta

Delhi High Court · (2024) 10 DEL CK 1883

Limitation Act, 1963-Section 3, 14, 2(h)Code of Civil Procedure, 1908-Order XXIII Rule 1, XXIII Rule 2Delhi Rent Control Act, 1958-Section 14(1)(e), 25-B(8), 25(B)(9), 19, 19(1), 19(2), 141(c), 14A, 14B, 14C, 14D, 21

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High Courts09 Oct 2024Disposed Of

Manohar Lal Bhatia Vs Harpal Singh Lamba

Delhi High Court · (2024) 10 DEL CK 1895

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High Courts09 Oct 2024Dismissed

Hoffmann-La Roche AG & Anr. Vs Zydus Lifesciences Limited

Delhi High Court · (2024) 10 DEL CK 1904

Civil Procedure Code, 1908-Order XXXIX Rules 1 & 2, VIII Rule 8, XI Rule 2, XI Rule 4Patents Act, 1970-Section 3, 11A, 83, 104ACompanies Act, 1956

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High Courts09 Oct 2024Allowed

Hameedullah Akbar @ Faheem Modh Zai Vs State (Govt Of NCT Of Delhi) & Anr.

Delhi High Court · (2024) 10 DEL CK 1940

Code of Criminal Procedure, 1973-Section 482, 483, 320, 164, Chapter XIIIPC-Section 376, 420, 385, 387, 506, 419, 467, 468, 471, 120B, 34, 182, 307Foreigners Act, 1946-Section 14, 14(C)

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High Courts09 Oct 2024

Anupa Abrol Vs Mulkh Raj Grover & Ors.

Delhi High Court · (2024) 10 DEL CK 1942

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