High Courts08 Oct 2024Disposed Of
Lords Creative Infrasolution Pvt Ltd & Anr. Vs Dr. Abhishek Bhatnagar
Delhi High Court · (2024) 10 DEL CK 2038
CPC-Order XXIII
COURT ARCHIVE
Delhi High Court judgments, 2024
11,287 judgments · page 124 of 565
High Courts08 Oct 2024Disposed Of
Mrs Sushma Nanda & Ors. Vs Axis Bank Limited & Ors.
Delhi High Court · (2024) 10 DEL CK 2040
CPC-Order XXXIX Rule 1, XXXIX Rule 2, XXXIX Rule 3
High Courts08 Oct 2024Disposed Of
Jyotsna Vs Baldev Raj Madan & Ors.
Delhi High Court · (2024) 10 DEL CK 2043
High Courts08 Oct 2024
Shailendra Kumar Singh Vs HCL Comnet Systems Services Ltd
Delhi High Court · (2024) 10 DEL CK 2044
Consumer Protection Act, 2019
High Courts08 Oct 2024Disposed Of
Subhash Chandra Das & Ors. Vs Afaq Ahmad
Delhi High Court · (2024) 10 DEL CK 2045
High Courts08 Oct 2024Disposed Of
M/S Paramount Indentors And Sales Vs M/S Emerald Multventure Private Limited & Ors.
Delhi High Court · (2024) 10 DEL CK 2046
High Courts08 Oct 2024Dismissed
Sh. Brij Mohan Singh Vs Smt. Inderjeet Kaur
Delhi High Court · (2024) 10 DEL CK 2047
Limitation Act-Section 5CPC-Order XXXIX Rule 10
High Courts08 Oct 2024Disposed Of
Kuldeep Singh & Ors Vs Attar Singh & Ors
Delhi High Court · (2024) 10 DEL CK 2049
High Courts08 Oct 2024Allowed
Satish Kumar Vs Union Of India & Ors.
Delhi High Court · (2024) 10 DEL CK 2158
Constitution of India-Article 226Indian Penal Code, 1860-Sections 342, 323, 34
High Courts08 Oct 2024Disposed Of
Pradeep Mittal & Ors. Vs State (Govt Of NCT Of Delhi) & Anr.
Delhi High Court · (2024) 10 DEL CK 1726
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528IPC-Sections 452, 323, 506, 34, 324Cr.P.C.-Sections 156 (3)
High Courts08 Oct 2024Disposed Of
Sh. Maganjeet Singh Khara @ Sunder & Ors. Vs State & Anr.
Delhi High Court · (2024) 10 DEL CK 1732
Code of Criminal Procedure, 1973-Section 482IPC-Sections 323, 341, 506, 509, 354, 34
High Courts08 Oct 2024Disposed Of
Kamal Kishore Sharma & Anr Vs State Through SHO, PS Rajouri Garden & Ors
Delhi High Court · (2024) 10 DEL CK 1735
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528IPC-Sections 323, 325, 326, 341, 34, 354, 509Cr.P.C.-Section 156(3)
High Courts08 Oct 2024Disposed Of
Akeel Khan & Ors. Vs The State (GNCT Of Delhi) & Anr.
Delhi High Court · (2024) 10 DEL CK 1737
Constitution of India-Article 227Code of Criminal Procedure, 1973-Section 482IPC-Sections 498A, 406, 34
High Courts08 Oct 2024Disposed Of
Lakhan Rajput & Ors. Vs The State NCT Of Delhi & Anr.
Delhi High Court · (2024) 10 DEL CK 1738
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528IPC-Section 498A, 406, 34Hindu Marriage Act-Section 13B(2)
High Courts08 Oct 2024Disposed Of
Ankit Bansal Vs State Govt. Of NCT Of Delhi & Anr.
Delhi High Court · (2024) 10 DEL CK 1739
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528IPC-Sections 469, 500, 509Code of Criminal Procedure-Section 482
High Courts08 Oct 2024Disposed Of
Prashant Batra Vs State Govt. Of NCT Of Delhi & Anr.
Delhi High Court · (2024) 10 DEL CK 1740
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528IPC-Sections 354, 323, 341, 34
High Courts08 Oct 2024Disposed Of
Gurmeet Singh & Ors. Vs The State Through SHO PS Kirti Nagar Delhi & Anr.
Delhi High Court · (2024) 10 DEL CK 1743
Constitution of India-Article 226Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528IPC-Sections 363, 34
High Courts08 Oct 2024Allowed
Mohd Zakir Vs Sabuddin & Anr.
Delhi High Court · 2022 INSC 1204
Motor Vehicles Act, 1988-Section 2(30), 50, 147, 165, 173Motor Vehicles Act, 1939-Section 2(19)Indian Penal Code, 1860-Section 279, 338, 304A
High Courts08 Oct 2024Partly Allowed
Mohd Sabuddin Vs Mohd Zakir
Delhi High Court · 2020 INSC 434
Motor Vehicles Act, 1988-Section 173, 128, 194-C, 2(30), 50, 50(3), 165, 147Indian Penal Code, 1860-Section 279/338, 279/304AMotor Vehicles Act, 1939-Section 2(19)
High Courts08 Oct 2024Disposed Of
Yudhveer Singh Yadav Vs Central Bureau Of Inestigation Through Secretary Government Of India
Delhi High Court · (2024) 10 DEL CK 1787
Bharatiya Nagrik Suraksha Sanhita, 2023-Section 483, 480(1)(i), 480(1)(ii)Prevention of Corruption Act, 1988-Section 7NDPS-Section 37