High Courts08 Oct 2024Allowed
Smt Usha Devi Vs Union Of India & Anr.
Delhi High Court · (2024) 10 DEL CK 1801
Central Civil Services (Pension) Rules, 1972-Rule 41Right to Information Act, 2005Constitution of India-Article 226
COURT ARCHIVE
Delhi High Court judgments, 2024
11,287 judgments · page 125 of 565
High Courts08 Oct 2024Dismissed
Union Of India Vs Anand Mohan Sharan & Anr.
Delhi High Court · (2024) 10 DEL CK 1810
All India Services (Discipline and Appeal) Rules, 1969-Rule 8, 8(16), 9, 9(1), 9(2)Constitution of India-Article 226
High Courts08 Oct 2024Allowed
Asha Rani Gupta Vs Ravindera Memorial Public School & Anr.
Delhi High Court · (2024) 10 DEL CK 1815
Delhi School Education Act, 1973-Section 8(2)Delhi School Education Rules, 1973-Rule 120(2)
High Courts08 Oct 2024Disposed Of
Raj Kumar Wadhera Vs Canara Bank & Ors.
Delhi High Court · (2024) 10 DEL CK 1665
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995-Section 2(t), 2(i), 47The Rights of Persons with Disabilities Act, 2016-Section 2(s), 2(zc), 75
High Courts08 Oct 2024Dismissed
Amarjit Singh Kohli Vs Ashok Kumar Sapra
Delhi High Court · (2024) 10 DEL CK 2212
Code of Civil Procedure, 1908-Section 115, Order VII Rule 11, 151Delhi Rent Control Act-Section 14(1)(e), 25-B (8)Registration Act, 1908-Section 14, 17(2)(v), 17(1A), 49
High Courts08 Oct 2024Dismissed
Abhijit Kumar Ravidas Vs The National Insurance Company Limited & Ors.
Delhi High Court · (2024) 10 DEL CK 2220
Motor Vehicles Act, 1988-Section 173, 3/181, 133, 50(1)(a)(i)Code of Civil Procedure, 1908-Section 151IPC-Section 279/337/304
High Courts08 Oct 2024Dismissed
Ashish Azad Vs The National Insurance Company Limited & Ors.
Delhi High Court · (2024) 10 DEL CK 2223
Motor Vehicles Act, 1988-Section 173Code of Civil Procedure, 1908-Section 151IPC-Section 279, 337, 304A
High Courts08 Oct 2024
Dalmia Family Office Trust & Anr. Vs Getamber Anand & Ors.
Delhi High Court · (2024) 10 DEL CK 1609
Arbitration and Conciliation Act, 1996-Section 9, 11, 11(6), 12, 12(1)(a) & (b), 12(5), 13, 14(2), 15, 17, 17(2), 19, 27(5), 37, Entry 23 and 28 of the Fifth Schedule, Schedule 7 & 10 of Seventh ScheduleIndian Penal Code, 1861-Section 195 to 197Code of Criminal Procedure, 1973-Section 340
High Courts08 Oct 2024Allowed
FLFL Travel Retail Lucknow Private Limited Vs Airports Authority Of India & Anr.
Delhi High Court · (2024) 10 DEL CK 1595
Arbitration and Conciliation Act, 1996-Section 34, 12(2), 24, 13(2), Sixth Schedule, 12, 13, 12(1), 12(5), Fifth Schedule, Seventh Schedule, Explanation 3 of the Seventh Schedule, 24(3), 18, 34(2)(a)(iii)
High Courts08 Oct 2024Disposed Of
M/s Ajit Motors Vs Nem Singh
Delhi High Court · (2024) 10 DEL CK 1581
High Courts08 Oct 2024Dismissed
Abrar@Bale Vs State Through Crime Branch Sho
Delhi High Court · (2024) 10 DEL CK 1559
NDPS Act-Section 20, 25, 29, 42, 50, 67, 37, 19, 24, 27ACode of Criminal Procedure, 1973-Section 439IPC-Section 186, 353, 302, 396, 397, 412, 120B, 34
High Courts08 Oct 2024Dismissed
Seema Lal Vs Pawan Kumar Lal & Anr.
Delhi High Court · (2024) 10 DEL CK 1542
Hindu Marriage Act, 1955-Section 13(1)(i)(a)Protection of Women from Domestic Violence Act, 2005-Section 12, 23CrPC-Section 482
High Courts08 Oct 2024Disposed Of
Seema Lal Vs Pawan Kumar Lal & Anr.
Delhi High Court · (2024) 10 DEL CK 1541
CrPC-Section 340Hindu Marriage Act-Section 13(1)(a)Protection of Women from Domestic Violence Act, 2005-Section 12
High Courts08 Oct 2024Disposed Of
Priyanka Dhawan Vs Navdeep Dhawan
Delhi High Court · (2024) 10 DEL CK 1540
Protection of Women from Domestic Violence Act, 2005-Section 29CrPC-Section 125, 125(2)
High Courts08 Oct 2024Allowed
Sunita & Anr. Vs Yogesh Kumar
Delhi High Court · (2024) 10 DEL CK 1539
CrPC-Section 125, 125(4), 127IPC-Section 498A, 406 & 34Constitution of India-Article 15(3), 39
High Courts08 Oct 2024Dismissed
Ms Madhu @ Pragati Vs The State Govt Of NCT Of Delhi & Anr.
Delhi High Court · (2024) 10 DEL CK 1538
IPC-Section 323, 328, 376, 506 & 34CrPC-Section 439(2), 437(5), 164
High Courts08 Oct 2024Dismissed
Rahul Singh Vs Bank Of Baroda
Delhi High Court · (2024) 10 DEL CK 1537
NI Act-Section 138SARFAESI Act 2002-Section 13(2)CrPC-Section 561-A, 173, 482
High Courts08 Oct 2024Disposed Of
Pankaj Kumar Modi Vs State Nct Of Delhi & Anr.
Delhi High Court · (2024) 10 DEL CK 1534
NI Act-Section 138, 118, 139Limitation Act-Section 18Indian Contract Act, 1872-Section 25(3)
High Courts08 Oct 2024Dismissed
V Vs State & Anr.
Delhi High Court · (2024) 10 DEL CK 1532
IPC-Section 376, 506 & 509CrPC-Section 164
High Courts08 Oct 2024Disposed Of
Vinod Kumar Bali Vs Ashish Bali & Anr.
Delhi High Court · (2024) 10 DEL CK 1516
Delhi Maintenance and Welfare of Parents and Senior Citizens Rules, 2009-Rule 22, 22(3)(1), 22(3)(iii), 22(3)(3), 22(3)(4)Delhi Maintenance and Welfare of Parents and Senior Citizens Act, 2007Protection of Women from Domestic Violence Act, 2005-Section 12