COURT ARCHIVE

Delhi High Court judgments, 2023

5,354 judgments · page 256 of 268

High Courts12 Jan 2023Dismissed

Sushil Ansal Vs Endemol India Pvt. Ltd. & Ors.

Delhi High Court · (2023) 01 DEL CK 0841

Indian Penal Code, 1860-Sections 304A, 337, 338, 120B, 409 and 201Cinematograph Act, 1952-Section 14Constitution of India-Articles 19(1)(a), 19(2), 21, 105 and 104

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High Courts12 Jan 2023Dismissed

Corza International And Ors Vs Future Bath Products Pvt Ltd And Anr .

Delhi High Court · (2023) 01 DEL CK 0083

Trade Marks Act, 1999 — Section 28(1), 28(3), 30(2)(e), 124, 124(1), 124(5)

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High Courts12 Jan 2023

Alfred Von Schukmann Vs Controller General Of Patents, Designs And Trademarks And Ors

Delhi High Court · (2023) 01 DEL CK 0081

Patents Act, 1970 — Section 2(1)(j), 2(1)(ja), 117A

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High Courts12 Jan 2023Dismissed

Madan Lal (Since Deceased) Through Lrs Vs Sunil Kumar

Delhi High Court · (2023) 01 DEL CK 0079

Delhi Rent Control Act, 1958 — Section 14(1)(e), 25B, 25B(8)

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High Courts12 Jan 2023Allowed

Ashwani Kumar Sharma & Ors Vs Union Of India

Delhi High Court · (2023) 01 DEL CK 0078

Constitution Of India, 1950 — Article 14, 16, 226, 227, 309, 311

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High Courts12 Jan 2023

Arushi Mehra & Anr Vs Govt. Of Nct Of Delhi & Anr

Delhi High Court · (2023) 01 DEL CK 0077

Special Marriage Act, 1954 — Section 4, 4(a), 4(b), 4(c), 4(d), 4(e)

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High Courts12 Jan 2023

Central Public Information Officer Vs Kailash Chandra Moondra

Delhi High Court · (2023) 01 DEL CK 0076

Constitution Of India, 1950 — Article 21, 226Right to Information Act, 2005 — Section 2(f), 8(1)(e), 8(1)(j), 11, 19(4)Income Tax Act, 1961 — Section 80G(2)(b), 138, 138(1)(b)

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High Courts12 Jan 2023Allowed

Reetesh Kumar Shukla Vs Commissioner Of Customs (Airport And General) And Ors.

Delhi High Court · (2023) 01 DEL CK 0075

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High Courts12 Jan 2023Disposed Of

Ashwani Kumar Sharma & Ors. Vs Union Of India

Delhi High Court · (2023) 01 DEL CK 0044

Constitution Of India, 1950 — Article 14, 16, 226, 227, 307

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High Courts12 Jan 2023Dismissed

Deepak @ Deepu Vs State

Delhi High Court · (2023) 01 DEL CK 0043

Code Of Criminal Procedure, 1973 — Section 161, 313, 374(2)Indian Penal Code, 1860 — Section 302Evidence Act, 1872 — Section 65B, 106

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High Courts12 Jan 2023Disposed Of

Harkesh Kumar Dang Vs Tamanna Dang

Delhi High Court · (2023) 01 DEL CK 0042

Guardian And Wards Act, 1890 — Section 7, 8, 12, 25Hindu Marriage Act, 1955 — Section 13B, 13B(1), 13B(2)

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High Courts12 Jan 2023Dismissed

Sushil Ansal Vs Endemol India Pvt. Ltd. & Ors.

Delhi High Court · (2023) 01 DEL CK 0041

Constitution Of India, 1950 — Article 19(2), 21, 104, 105Code Of Civil Procedure, 1908 — Order 7 Rule 1, Order 6 Rule 2, Order 6 Rule 4Indian Penal Code, 1860 — Section 120B, 201, 304A, 337, 338, 409

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High Courts11 Jan 2023Dismissed