High Courts11 Jan 2023Disposed Of

Pawan Kumar & Ors. Vs Union Of India & Ors.

Delhi High Court · (2023) 01 DEL CK 1364

Constitution of India-Article 226, 227, 246, 14, 16, List 1 Entry 2 of Seventh ScheduleCentral Civil Services (Pension) Rules, 1972Central Reserve Police Force Act, 1949-Section 3, 3(1)
High Courts11 Jan 2023Disposed Of

Gurnam Singh & Ors Vs Rama

Delhi High Court · (2023) 01 DEL CK 0056

Code Of Civil Procedure, 1908 — Order 12 Rule 6Indian Penal Code, 1860 — Section 34, 354,3 54A, 447, 448, 452, 509