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Delhi High Court judgments, 2023

5,354 judgments · page 268 of 268

High Courts04 Jan 2023Disposed Of

Sanjay Jain (In JC) Vs Directorate Of Enforcement

Delhi High Court · (2023) 01 DEL CK 1244

Prevention of Money Laundering Act, 2002-Section 13(2), 25, 26, 54Prevention of Money Laundering (Taking Possession of Attached or Frozen Properties Confirmed by the Adjudicating Authority) Rules, 2013-Rule 5, 5(2), 5(3), 5(4), 5(5)Registration Act, 1908-Section 17, 18
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High Courts04 Jan 2023Disposed Of

Raj Kumar Vs State Of Delhi & Anr.

Delhi High Court · (2023) 01 DEL CK 1353

Code of Criminal Procedure, 1973-Sections 397, 401, 482, 311Indian Penal Code, 1860-Sections 328, 376, 354D, 506, 34, 376DConstitution of India-Article 21
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High Courts04 Jan 2023Allowed

Sh. Ram Sarup Lugani & Anr. Vs Nirmal Lugani & Ors.

Delhi High Court · (2023) 01 DEL CK 0838

Code of Civil Procedure, 1908-Section 6, 92, 151, Order I Rule 10, IV Rule 1, IV Rule 2, VII Rule 10, VII Rule 11, XXII Rule 3, XXII Rule 4, XXXIII Rule 1, XXXIII Rule 5, XXXIII Rule 8Indian Partnership Act, 1932-Section 69, 69(1), 69(2)Court-fees Act-Section 6
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High Courts04 Jan 2023Allowed

Rajan Sood & Anr Vs Delhi Development Authority & Ors.

Delhi High Court · (2023) 01 DEL CK 0002

Land Acquisition Act, 1894 — Section 4, 6, 16, 48Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 24(2)Delhi Development Act, 1957 — Section 22(1)
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High Courts04 Jan 2023

Ram Sarup Lugani & Anr Vs Nirmal Lugani & Ors

Delhi High Court · (2023) 01 DEL CK 0001

Code Of Civil Procedure, 1908 — Section 92, 151, Order 4 Rule 1, Order 33 Rule 1, Order 4 Rule 2, Order 22 Rule 3, Order 22 Rule 4, Order 33 Rule 5, Order 33 Rule 8, Order 1 Rule 10, Order 7 Rule 10Indian Partnership Act, 1932 — Section 69, 69(1), 69(2)Limitation Act, 1963 — Section 3
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