COURT ARCHIVE

Delhi High Court judgments, 2023

5,736 judgments · page 254 of 287

High Courts30 Jan 2023Dismissed

National Highway Authority Of India Vs Knr Construction Limited

Delhi High Court · (2023) 01 DEL CK 0136

Delhi High Court (Original Side) Rules, 1967 — Rule 1, 2, 5(3)Arbitration And Conciliation Act, 1996 — Section 9, 11, 34, 34(3)Code Of Civil Procedure, 1908 — Section 151

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High Courts27 Jan 2023Disposed Of

Deepak Talwar Vs Deputy Commissioner Of Income Tax & Ors.

Delhi High Court · (2023) 01 DEL CK 0875

Income Tax Act, 1961-Section 142, 153A, 153B(1)(a), 153B(1)(b), 142(1), 143(3)

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High Courts27 Jan 2023Disposed Of

Rahul Aggarwal Vs Income Tax Officer Ward 70-1 & Anr.

Delhi High Court · (2023) 01 DEL CK 0910

Income Tax Act, 1961-Section 148A(b), 148A(d), 148, 149(1)(b)

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High Courts27 Jan 2023Disposed Of

Choudhary Rajveer Jaiswal Vs Ram Kumar Roy & Anr.

Delhi High Court · (2023) 01 DEL CK 0961

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High Courts27 Jan 2023Disposed Of

Ajay Kumar Gupta Vs M/S R C Buildtech Pvt Ltd & Ors.

Delhi High Court · (2023) 01 DEL CK 0963

CPC, 1908-Order 9 Rule 13, 8 Rule 1, 12 Rule 6

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High Courts27 Jan 2023Dismissed

Sujeet Bhati Vs The State

Delhi High Court · (2023) 01 DEL CK 0981

Code of Criminal Procedure, 1973-Section 438, 82Indian Penal Code, 1860-Section 420, 467, 468, 471, 506, 120B

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High Courts27 Jan 2023Dismissed

IRCON International Ltd Vs PNC-Jain Construction Co.(JV)

Delhi High Court · (2023) 01 DEL CK 1062

Code of Civil Procedure, 1908-Section 151, Order XLI Rule 3Arbitration and Conciliation Act, 1996-Section 31(7)(a), 33, 34, Explanation 1 to Section 34(2)(b), 34(3), 34(5)Indian Contract Act, 1872-Section 55, 73

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High Courts27 Jan 2023Disposed Of

Mr Shoaib Kohli Vs State GNCT Of Delhi & Ors.

Delhi High Court · (2023) 01 DEL CK 1135

IPC-Sections 279, 304ACr.P.C.-Section 482

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High Courts27 Jan 2023Disposed Of

Ritaj Tripathi Vs The State (N.C.T. Of Delhi) & Anr.

Delhi High Court · (2023) 01 DEL CK 1140

Cr.P.C.-Section 482, 311

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High Courts27 Jan 2023Disposed Of

Khushali Chugh & Anr. Vs Vaykkakkara Sankara Narayanan & Ors.

Delhi High Court · (2023) 01 DEL CK 1227

Arbitration & Conciliation Act, 1996-Section 11(6), 9, 8, 12, Schedule IV, 17

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High Courts27 Jan 2023Disposed Of

National Highways Authority Of India Vs M/s IJM Gayatri JV

Delhi High Court · (2023) 01 DEL CK 1233

Arbitration and Conciliation Act, 1996-Section 36, 38, 38(2), 31(8), 34, Schedule-IV2015 Arbitration Amendment Act

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High Courts27 Jan 2023Allowed

Airports Authority Of India Vs M/s TDI International India Private Limited

Delhi High Court · (2023) 01 DEL CK 1230

Code of Civil Procedure, 1908-Section 151Arbitration & Conciliation Act, 1996-Section 34

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High Courts27 Jan 2023Dismissed

Pramod Narayan Sharma & Ors. Vs Union Of India & Ors.

Delhi High Court · (2023) 01 DEL CK 1239

Constitution of India-Articles 14, 16, 21CRPF Rules 1955

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High Courts27 Jan 2023Allowed

Airports Authority Of India Vs M/s TDI International India Private Limited

Delhi High Court · (2023) 01 DEL CK 1240

Limitation Act, 1963-Section 5Arbitration & Conciliation Act, 1996-Section 34, 34(3), 33

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High Courts27 Jan 2023Disposed Of

Dr Akhil Vaid Through Dr Kamalwant Roy Vaid Vs Union Of India & Ors

Delhi High Court · (2023) 01 DEL CK 1299

IMC/NMC Act

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High Courts27 Jan 2023Disposed Of

Damodar Valley Corporation Vs Union Of India & Ors

Delhi High Court · (2023) 01 DEL CK 1301

Indian Penal Code-Section 376C, 376Sexual Harassment of Women at Workplace (Prevention, Prohibition and Redressal) Act, 2013RTI Act-Section 19(8)(b), 20, 7(1)

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High Courts27 Jan 2023Allowed

Sun Renewables RT Private Limited Vs Ministry Of New And Renewable Energy, Union Of India & Anr.

Delhi High Court · (2023) 01 DEL CK 1302

Constitution of India-Article 226

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High Courts27 Jan 2023Disposed Of

Shiv Devi Vs Government Of Nct Of Delhi & Ors.

Delhi High Court · (2023) 01 DEL CK 1305

Maintenance and Welfare of Parents and Senior Citizens Act, 2007

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High Courts27 Jan 2023Dismissed

National Highways Authority Of India Vs Third Rock Consultants Private Limited & Anr.

Delhi High Court · (2023) 01 DEL CK 1323

Arbitration and Conciliation Act, 1996-Section 2(1), 2(1)(e), 2(1)(e)(i), 2(1)(e)(ii), 11, 11(2), 11(5), 11(6), 11(6)(a) to (c), 12, 12(3), 13, 13(3), 14, 14(1)(a), 14(2), 14(3), 15, 15(1), 15(1)(a), 15(1)(b), 15(2), 15(3), 15(4), 29A, 29A(6)

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High Courts27 Jan 2023Dismissed

Airports Authority Of India Vs W.Morris Romel Roy & Ors

Delhi High Court · (2023) 01 DEL CK 1354

Constitution of India-Article 14

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