High Courts12 Jan 2023Dismissed
Madan Lal (Since Deceased) Through Lrs Vs Sunil Kumar
Delhi High Court · (2023) 01 DEL CK 0903
Delhi Rent Control Act, 1958-Section 14(1)(e), 25B, 25-B(8)
COURT ARCHIVE
Delhi High Court judgments, 2023
5,354 judgments · page 255 of 268
High Courts12 Jan 2023Dismissed
Bhushan Oil And Fats Pvt. Ltd. Vs Mother Dairy Fruit And Vegetables Pvt. Ltd.
Delhi High Court · (2023) 01 DEL CK 0894
Code of Civil Procedure, 1908-Order VII Rule 11, VII Rule 10, VII Rule 10A, XLIII Rule 1, XLIII Rule 1(a), Section 104Trade Marks Act, 1999-Section 28(1), 28(3), 30(2)(e), 124, 124(5), 134, 134(1)(c)
High Courts12 Jan 2023
Alfred Von Schukmann Vs The Controller General Of Patents, Designs And Trademarks & Ors.
Delhi High Court · (2023) 01 DEL CK 1048
Patents Act, 1970-Section 117-A, 2(1)(j), 2(1)(ja), 15
High Courts12 Jan 2023Partly Allowed
Ashwani Kumar Sharma & Ors. Vs Union Of India
Delhi High Court · (2023) 01 DEL CK 1053
Constitution of India-Article 226, 227, 14, 16, 309, 311Contract Act, 1872Income Tax Act 1961
High Courts12 Jan 2023Allowed
Natco Pharma Limited Vs Assistant Controller Of Patents & Designs & Anr.
Delhi High Court · (2023) 01 DEL CK 1074
Constitution of India-Article 226Trade Marks Act-Section 71(1)Patents Act, 1970-Sections 2(1)(j), 2(u), 3(d), 10, 10(5), 11-A, 14, 15, 25(1), 25(2), 25(3), 25(4), 43, 57, 57(1), 57(2), 58, 59, 59(1), 64, 80, 117A, 159(1)
High Courts12 Jan 2023Disposed Of
Global Car Group Pte Ltd & Anr. Vs Ola Fleet Technologies Private Limited & Anr.
Delhi High Court · (2023) 01 DEL CK 1079
Code of Civil Procedure, 1908-Order XXIII Rule 3
High Courts12 Jan 2023Dismissed
Novateur Electrical & Digital Systems Pvt Ltd Vs V-Guard Industries Ltd
Delhi High Court · (2023) 01 DEL CK 1078
CPC-Order XXXIX Rules 1 & 2, Section 114, XLVII Rule 1
High Courts12 Jan 2023Dismissed
Corza International & Ors. Vs Future Bath Products Pvt Ltd & Anr.
Delhi High Court · (2023) 01 DEL CK 1180
Trade Marks Act, 1999-Section 28, 28(1), 28(3), 30(2)(e), 124, 124(1), 124(5)
High Courts12 Jan 2023Dismissed
Deepak @ Deepu Vs State
Delhi High Court · (2023) 01 DEL CK 1220
Cr.P.C-Section 374(2), 313, 161, 311IPC-Section 302Indian Evidence Act, 1872-Section 65B, 106
High Courts12 Jan 2023
Arushi Mehra & Anr. Vs Govt. Of NCT Of Delhi & Anr.
Delhi High Court · (2023) 01 DEL CK 1257
Special Marriage Act, 1954-Section 4, Sub-Sections (a), (b), (c), (d), (e)
High Courts12 Jan 2023
Central Public Information Officer Vs Kailash Chandra Moondra
Delhi High Court · (2023) 01 DEL CK 1258
Right to Information Act, 2005-Section 8(1)(j), 8(1)(e), 11, 2(f), 19(4), 19Income Tax Act, 1961-Section 138, 138(1)(b)Constitution of India-Article 21, 226
High Courts12 Jan 2023Allowed
Reetesh Kumar Shukla Vs The Commissioner Of Customs (Airport And General) & Ors.
Delhi High Court · (2023) 01 DEL CK 1263
RTI Act
High Courts12 Jan 2023Disposed Of
WTS Energy DMCC Vs Deputy Commissioner Of Income Tax, Circle 3 (1)(1) & Anr.
Delhi High Court · (2023) 01 DEL CK 1296
Income Tax Act, 1961-Section 197, 143(1)
High Courts12 Jan 2023
M/S G.K. Dairy And Milk Products Pvt Ltd Vs Sh Gurdip Singh
Delhi High Court · (2023) 01 DEL CK 1297
High Courts12 Jan 2023Dismissed
Pr. Commissioner Of Income Tax-10 Vs M/s. Rajat Finvest
Delhi High Court · (2023) 01 DEL CK 1303
Income Tax Act, 1961-Section 133A, 148, 68
High Courts12 Jan 2023
Harkesh Kumar Dang Vs Tamanna Dang
Delhi High Court · (2023) 01 DEL CK 1341
Guardian & Wards Act, 1890-Section 7, 8, 12, 25Hindu Marriage Act, 1955-Section 13-B, 13-B(1), 13-B(2)POCSO Act
High Courts12 Jan 2023Disposed Of
Gulsher Singh Vs State
Delhi High Court · (2023) 01 DEL CK 1360
Code of Criminal Procedure, 1973-Section 374(2), 164Indian Penal Code, 1860-Section 376, 376(1)Criminal Amendment Act 1983
High Courts12 Jan 2023Dismissed
Yash Pal Vs Director General, Council Of Scientific & Industrial Research & Anr.
Delhi High Court · (2023) 01 DEL CK 1369
High Courts12 Jan 2023Dismissed
Dr. Kanwal Singh Vs University Grant Commission (UGC) & Anr
Delhi High Court · (2023) 01 DEL CK 1410
Code of Civil Procedure, 1908-Section 114, Order XLVII Rule 1
High Courts12 Jan 2023Dismissed
Delhi State Industrial & Infrastructure Vs M/s Sukumar Chand Jain
Delhi High Court · (2023) 01 DEL CK 0862
Arbitration and Conciliation Act, 1996-Section 37(1)(c), 37, 34, 11(6)