High Courts11 Jan 2023Dismissed
Shri Rakesh Tiwari Vs Shri Ram Bans Gupta
Delhi High Court · (2023) 01 DEL CK 0906
COURT ARCHIVE
Delhi High Court judgments, 2023
4,620 judgments · page 220 of 231
High Courts11 Jan 2023Dismissed
Parveen Kumar Ajay Kumar & Sons Vs Manoj Kumar & Anr.
Delhi High Court · (2023) 01 DEL CK 0905
Delhi Rent Control Act, 1958-Section 14(1)(e), proviso to Section 25-B(8)Code of Civil Procedure, 1908-Order XVII Rule 2, XVII Rule 3, IX
High Courts11 Jan 2023Dismissed
Shailndra Kumar Vs High Court Of Delhi
Delhi High Court · (2023) 01 DEL CK 0936
Delhi High Court Establishment (Appointment and Conditions of Service) Rules, 1972Right to Information Act, 2005Constitution of India-Article 226
High Courts11 Jan 2023Allowed
Narender Singh Bisht Vs Shashi Bisht
Delhi High Court · (2023) 01 DEL CK 0918
C.P.C-Order IX Rule 9
High Courts11 Jan 2023Disposed Of
Shakina Vs Delhi Development Authority
Delhi High Court · (2023) 01 DEL CK 0917
Code of Civil Procedure, 1908-Order 41 Rule 27Constitution of India-Article 227
High Courts11 Jan 2023Disposed Of
Municipal Corporation Of Delhi & Ors. Vs Dr Shambhuji & Ors.
Delhi High Court · (2023) 01 DEL CK 0947
Code of Civil Procedure, 1908-Order VII Rule 11
High Courts11 Jan 2023Disposed Of
Neelam Chandra & Anr. Vs North Delhi Municipal Corporation & Ors.
Delhi High Court · (2023) 01 DEL CK 0946
High Courts11 Jan 2023Disposed Of
Syed Fahmi Ali Vs Sportina Payce Infrastruture Pvt. Ltd
Delhi High Court · (2023) 01 DEL CK 0954
High Courts11 Jan 2023Allowed
M/S. Discite Private Limited Vs Additional Director General Of Foreign Trade & Ors.
Delhi High Court · (2023) 01 DEL CK 0966
Foreign Trade (Development & Regulation) Act, 1992-Section 8, 8(1), 11, 13, 14
High Courts11 Jan 2023Disposed Of
Kapil Taneja (In JC) Vs State, (Govt. NCT Of Delhi)
Delhi High Court · (2023) 01 DEL CK 1017
Code of Criminal Procedure, 1973-Section 439, 41A, 173(8)Indian Penal Code, 1860-Sections 419, 420, 120B, 34, 389Information Technology Act, 2000-Sections 66C, 66D
High Courts11 Jan 2023Disposed Of
Gurnam Singh & Ors. Vs Rama
Delhi High Court · (2023) 01 DEL CK 1141
CPC-Order 12 Rule 6IPC-Section 354, 354-A, 509, 447, 448, 452 and 34
High Courts11 Jan 2023Disposed Of
Smt. Suman Sarna Vs Shri Sanjiv Markande & Anr.
Delhi High Court · (2023) 01 DEL CK 1143
CPC-Order 12 Rule 6
High Courts11 Jan 2023Disposed Of
K. Dhanalakshmi Vs Central Bureau Of Investigation
Delhi High Court · (2023) 01 DEL CK 1134
Code of Criminal Procedure-Section 125, 161, 202, 204, 227, 363, 482, 561-AIndian Penal Code, 1894-Section 109PC Act, 1988-Section 13, 13(1)(e), 13(2)
High Courts11 Jan 2023
Phundreimayum Yas Khan Vs State (GNCT of Delhi)
Delhi High Court · (2023) 01 DEL CK 1133
NDPS Act, 1985-Section 8(C)/29, 37, 42, 53, 53A, 67Indian Evidence Act, 1872-Section 3, 25, 26, 27
High Courts11 Jan 2023Disposed Of
Real Anchors Projects LLP & Ors. Vs NCT Of Delhi & Ors.
Delhi High Court · (2023) 01 DEL CK 1167
Constitution of India-Article 226
High Courts11 Jan 2023Dismissed
Naresh Kumar Aggarwal Vs Smt. Shano & Ors.
Delhi High Court · (2023) 01 DEL CK 1170
Employees’ Compensation Act, 1923-Section 30 (1)(a), 4(1B)IPC-Sections 287/304-ACPC-Order I Rule 10
High Courts11 Jan 2023Allowed
Ambey Mining Pvt Ltd Vs NTPC Ltd
Delhi High Court · (2023) 01 DEL CK 1196
Arbitration and Conciliation Act, 1996-Section 11, 11(6), 11(14), 12, 62, Schedule IVConstitution of India-Article 142
High Courts11 Jan 2023Disposed Of
Capital Food Private Limited Vs Radiant Indus Chem Pvt. Ltd
Delhi High Court · (2023) 01 DEL CK 1197
Trade Marks Act, 1999-Section 9, 9(1)(a) to (c), 30(2)(a), 30 to 35, 32(a), 35Copyright Act, 1957-Section 2(c)Code of Civil Procedure, 1908-Order XXXIX Rule 1 and 2
High Courts11 Jan 2023Dismissed
Delhi Gliding Club Vs Airports Authority Of India
Delhi High Court · (2023) 01 DEL CK 1201
Registration Act, 1908
High Courts11 Jan 2023Disposed Of
JC 492095W Nb Sub Gopi Ram Vs Union Of India & Ors.
Delhi High Court · (2023) 01 DEL CK 1223