Protection of Children from Sexual Offences Act, 2012-Section 19(1), 19(2), 19, 21Medical Termination of Pregnancy ActMedical Termination Pregnancy Rules, 2003-Rule 3B, 3B(b)

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High Courts23 Jan 2023Disposed Of

Tapan Choudhury Vs The Central Public Information Officer & Ors.

Delhi High Court · (2023) 01 DEL CK 1285

Right to Information Act, 2005-Section 19(1), 19(3)Companies Act, 2013Trademark Act, 1999

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High Courts23 Jan 2023Disposed Of

Royal Digital Cable And Communication Pvt. Ltd. Vs Star India Pvt. Ltd. & Anr.

Delhi High Court · (2023) 01 DEL CK 1288

Telecommunication (broadcasting and cable) Services Interconnection (addressable systems) Regulations, 2017-Regulation 15(1), 15(2), 3rd Proviso of Regulation 15(2), Rule 15(2) second proviso, Schedule IIIConstitution of India-Article 227

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High Courts23 Jan 2023Disposed Of

Samir Saran Vs National Faceless Assessment Centre & Anr.

Delhi High Court · (2023) 01 DEL CK 1311

Income Tax Act, 1961-Section 143(3), 144B, 156, 144B(6)(vii)

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High Courts23 Jan 2023Disposed Of

GI Staffing Services Private Limited Vs National Faceless Assessment Centre, Delhi

Delhi High Court · (2023) 01 DEL CK 1315

Income Tax Act, 1961-Section 143(3), 144B, 144B(6)(vii)

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High Courts23 Jan 2023

Sarthak Sachdeva Vs Karishma Chadha

Delhi High Court · (2023) 01 DEL CK 1351

Hindu Marriage Act, 1955-Section 24, 13(1), 13B, 13B(1), 13B(2)IPC-Sections 498A/34, 354, 506

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High Courts23 Jan 2023Disposed Of

Ex./Lnk. Radha Charan Sharma Vs Union Of India & Ors.

Delhi High Court · (2023) 01 DEL CK 1395

CCS (Pension) Rules-Rule 41

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High Courts23 Jan 2023Disposed Of

Sachin Kumar Gupta Vs Union Of India & Ors

Delhi High Court · (2023) 01 DEL CK 1400

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High Courts23 Jan 2023Disposed Of

Ex Rect Shubham Kumar Vs Union Of India & Ors.

Delhi High Court · (2023) 01 DEL CK 0832

Army Rules, 1954-Rule 13(3)(IV)Armed Forces Tribunal Act, 2007-Section 3(o)Administrative Tribunals Act, 1985-Section 14

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High Courts23 Jan 2023Disposed Of

Pankaj Kumar Bhola Vs Govt. Of NCT Of Delhi

Delhi High Court · (2023) 01 DEL CK 0820

POCSO Act-Sections 8, 12, 10Cr.P.C.-Section 164

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High Courts23 Jan 2023Disposed Of

Ex Rect Shubham Kumar Vs Union Of India & Ors

Delhi High Court · (2023) 01 DEL CK 0124

Army Rule, 1954 — Rule 13(4)(iv)Armed Forces Tribunal Act, 2007 — Section 3(o)Administrative Tribunals Act, 1985 — Section 14

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High Courts23 Jan 2023

Deept Sarup Agarwal Vs S. Randhir Singh Chandhok & Ors

Delhi High Court · (2023) 01 DEL CK 0115

Constitution Of India, 1950 — Article 20(1)Code Of Civil Procedure, 1908 —Order 12 Rule 6Benami Transactions (Prohibition) Act, 1988 — Section 2, 2(a), 2(9), 2(9)(a), 3, 4, 5

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