High Courts24 Jan 2023Dismissed
Mohd. Anish Vs State
Delhi High Court · (2023) 01 DEL CK 0123
Indian Penal Code, 1860 — Section 34, 302, 498ACode Of Criminal Procedure, 1973 — Section 313Evidence Act, 1872 — Section 106
COURT ARCHIVE
Delhi High Court judgments, 2023
4,891 judgments · page 217 of 245
High Courts24 Jan 2023Disposed Of
Ajay Yadav Vs State Nct Of Delhi
Delhi High Court · (2023) 01 DEL CK 0122
High Courts24 Jan 2023
Pfizer Inc & Ors. Vs Triveni Interchem Private Limited & Ors.
Delhi High Court · (2023) 01 DEL CK 0121
Code Of Civil Procedure, 1908 — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2A
High Courts24 Jan 2023Disposed Of
Rajnish Kumar Rai, IPS Vs Union Of India & Anr.
Delhi High Court · (2023) 01 DEL CK 0120
Constitution Of India, 1950 — Article 32, 226, 227, 311(2), 323A, 323A(2)(d), 323B, 323B(3)(d)All India Services (Death-cum-Retirement benefits) Rules, 1958 — Rule 6(1)
High Courts24 Jan 2023
Doris Chung Gim Lian And Anr Vs Shantanu Prakash & Ors
Delhi High Court · (2023) 01 DEL CK 0117
Code Of Civil Procedure, 1908 — Section 92, Order 40, Order 39 Rule 1, Order 39 Rule 2
High Courts24 Jan 2023
Sunita Samaria Singh Vs M/S Ansal Buildwell Ltd.
Delhi High Court · (2023) 01 DEL CK 0116
Code Of Civil Procedure, 1908 — Order 13A, Order 8 Rule 10Delhi High Court (Original Side) Rules, 2018 — Rule 3
High Courts23 Jan 2023Disposed Of
ALTF Spaces Private Limited Vs Homestore18
Delhi High Court · (2023) 01 DEL CK 0890
Arbitration and Conciliation Act, 1996-Section 11, 11(6), 11(6A), 12, Fourth Schedule
High Courts23 Jan 2023
Mr. Ranjit Singh Sethi Vs Mr. Ranbir Singh Sethi & Ors.
Delhi High Court · (2023) 01 DEL CK 0888
Delhi High Court (Original Side) Rules, 2018-Chapter-II Rule 5Code of Civil Procedure (CPC), 1908-Order I Rule 10Hindu Marriage Act, 1955
High Courts23 Jan 2023Dismissed
Deept Sarup Agarwal Vs S. Randhir Singh Chandhok & Ors.
Delhi High Court · (2023) 01 DEL CK 0925
Code of Civil Procedure, 1908-Order 12 Rule 6Prohibition of Benami Property Transactions Act, 1988-Section 2, 2(a), 2(9)(A), 2(9)(A)(b), 3, 4, 5Specific Relief Act, 1963-Section 16
High Courts23 Jan 2023Disposed Of
Sadruddin & Anr. Vs Qutabidin & Ors.
Delhi High Court · (2023) 01 DEL CK 0957
CPC, 1908-Order 39 Rules 1 and 2
High Courts23 Jan 2023Disposed Of
Rajeev Chhabra Vs Surender Khurana & Ors.
Delhi High Court · (2023) 01 DEL CK 0962
High Courts23 Jan 2023Dismissed
Accurate Freight Logistics & Ors. Vs Avon Logistics And Shipping
Delhi High Court · (2023) 01 DEL CK 0964
CPCCommercial Courts Act, 2015
High Courts23 Jan 2023Disposed Of
Peter Graham Wolledge Vs Narcotic Control Bureau
Delhi High Court · (2023) 01 DEL CK 1011
NDPS Act-Section 20(b)(ii)(C), 23, 29, 67, 37, 31 and 31-ACode of Criminal Procedure, 1973-Section 293, 309, 436AConstitution of India-Article 21, 32, 14, Part III
High Courts23 Jan 2023Disposed Of
Niket Ranjan Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2023) 01 DEL CK 1014
IPC-Section 506POCSO-Section 6Cr.P.C.-Section 164
High Courts23 Jan 2023Disposed Of
Pawan & Anr. Vs State (CBI)
Delhi High Court · (2023) 01 DEL CK 1016
Indian Penal Code-Sections 304 Part-II, 34, 342, 302POA Act, 1989-Section 3(10)
High Courts23 Jan 2023Dismissed
Surya Dev Rana & Ors. Vs Govt. Of NCT Of Delhi & Anr.
Delhi High Court · (2023) 01 DEL CK 1031
Central Civil Services (Revised) Pay Rules, 2008-Rule 7, 7(1)(A), 7(1)(A)(i), 7(1)(A)(ii), 3(1), Note 2A
High Courts23 Jan 2023Disposed Of
Dharanidhar Karimoji Vs Union Of India & Anr.
Delhi High Court · (2023) 01 DEL CK 1042
Constitution of India-Article 226, 21Kerala Money Lenders ActUttar Pradesh Regulation of Money-Lending Act, 1976
High Courts23 Jan 2023Dismissed
Capt. D.B. Mathur Vs Punjab National Bank
Delhi High Court · (2023) 01 DEL CK 1044
High Courts23 Jan 2023Dismissed
Shri Ramesh Chander Goel Vs Master Chirag Goel (Minor)
Delhi High Court · (2023) 01 DEL CK 1065
Code of Civil Procedure, 1908-Order IX Rule 13, Section 151, IX Rule 9Delhi High Court (Original Side) Rules, 2018
High Courts23 Jan 2023Dismissed
National Highway Authority Of India Vs M/S Ssangyong Engineering & Construction Co. Ltd.
Delhi High Court · (2023) 01 DEL CK 1063
Arbitration and Conciliation Act, 1996-Section 34, 34(2), 34(2)(a)(iii), 34(2)(b)(ii), 34(2A), 48, 48(2)(b)(ii), 18, 75, 81, 31(3), 28(1)(a), 28(3)Income Tax Act, 1961