High Courts25 Jan 2023Disposed Of

Nanhe Vs State (Gnct Of Delhi)

Delhi High Court · (2023) 01 DEL CK 0119

Indian Penal Code, 1860 — Section 363, 366, 376Protection of Children from Sexual Offences Act, 2012 — Section 6Code Of Criminal Procedure, 1973 — Section 164
High Courts24 Jan 2023Dismissed

Baba Hira Das Ji Ayurvedic Medical College And Hospital Vs Union Of India & Ors.

Delhi High Court · (2023) 01 DEL CK 1003

Constitution of India-Article 226Indian Medicine Central Council (Requirements of Minimum Standard for Under-Graduate Ayurveda Colleges and attached Hospitals) Regulations, 2016-Clause 3, 3(1)(a)(g)/Regulation 3(1)(a)(g), Note (iii) of Schedule V, Regulations 4 to 11National Commission for Indian System of Medicine Act, 2020
High Courts24 Jan 2023Disposed Of

Ajay Yadav Vs State NCT Of Delhi

Delhi High Court · (2023) 01 DEL CK 1021

Code of Criminal Procedure, 1973-Section 439, 156(3)Indian Penal Code, 1860-Sections 420, 467, 468, 471, 448, 120B, 182, 464, 415, 417, 418, 419Code of Civil Procedure, 1908-Order 39, Rules 1 and 2; Order XXXIX, 2A
High Courts24 Jan 2023Disposed Of

Ajay Yadav Vs State NCT Of Delhi

Delhi High Court · (2023) 01 DEL CK 1023

Code of Criminal Procedure, 1973-Section 439, 156(3)Indian Penal Code, 1860-Sections 420, 467, 468, 471, 448, 120B, 182Code of Civil Procedure, 1908-Order 39 Rules 1 and 2, XXXIX Rule 2A
High Courts24 Jan 2023Dismissed

Rohit Srivastava Vs State Of Nct Of Delhi & Anr.

Delhi High Court · (2023) 01 DEL CK 1024

Code of Criminal Procedure, 1973-Section 439, 164Indian Penal Code, 1860-Sections 376, 377, 328, 506, 376ABProtection of Children from Sexual Offences Act, 2012-Sections 3, 5, 6, 7, 9, 29
High Courts24 Jan 2023Disposed Of

Ajay Yadav Vs State NCT Of Delhi

Delhi High Court · (2023) 01 DEL CK 1026

Code of Criminal Procedure, 1973-Sections 439, 156(3)Indian Penal Code, 1860-Sections 420, 467, 468, 471, 448, 120B, 182Code of Civil Procedure, 1908-Order 39 Rules 1 and 2, XXXIX Rule 2A
High Courts24 Jan 2023Disposed Of

Ajay Yadav Vs State NCT Of Delhi

Delhi High Court · (2023) 01 DEL CK 1029

Code of Criminal Procedure, 1973-Section 439, 156(3)Indian Penal Code, 1860-Sections 420, 467, 468, 471, 448, 120B, 182Code of Civil Procedure, 1908-Order 39 Rules 1 and 2, XXXIX Rule 2A
High Courts24 Jan 2023Dismissed

Mohd. Anish Vs State

Delhi High Court · (2023) 01 DEL CK 1194

IPC-Section 302, 498-A, 34Indian Evidence Act-Section 106Cr.P.C.-Section 313