High Courts27 Jan 2023Allowed

Sanjay Saxena Vs State Of GNCTD

Delhi High Court · (2023) 01 DEL CK 0133

Indian Penal Code, 1860 — Section 120B, 212, 406, 409, 411, 414, 420, 467, 468, 471, 506Code Of Criminal Procedure, 1973 — Section 439
High Courts27 Jan 2023Dismissed

Sujeet Bhati Vs State

Delhi High Court · (2023) 01 DEL CK 0132

Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471, 506Code Of Criminal Procedure, 1973 — Section 82, 438, 482
High Courts25 Jan 2023Disposed Of

Honey Vs State

Delhi High Court · (2023) 01 DEL CK 1018

Indian Penal Code-Sections 363, 366, 376(2)(n)POCSO Act-Section 6