High Courts30 Jan 2023

Jindal Stainless (Hisar) Ltd Vs Suncity Sheets Private Limited And Anr.

Delhi High Court · (2023) 01 DEL CK 0142

Code Of Civil Procedure, 1908 — Order 1 Rule 1, Order 1 Rule 1(a), Order 1 Rule 1(b), Order 39 Rule 1, Order 39 Rule 2, Order 1 Rule 2, Order 2 Rule 3, Order 2 Rule 3(1), Order 1 Rule 8(1), Order 1 Rule 9, Order 1 Rule 10, Order 1 Rule 10(2)Trademarks Act, 1999 — Section 17, 29(1), 29(2), 29(3), 29(4), 29(5)Comptroller & Auditor General‘s (Duties Powers and Conditions of Service) Act, 1971 — Section 13(b)